Tribunals and Commissions14 Mar 2019Allowed
Nidhi Shokeen Vs Gnct Of Delhi Through Its Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0097
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 428 of 564
Tribunals and Commissions13 Mar 2019Dismissed
Deepak Bhardwaj & Others Vs Govt. Of NCTD And Others
Central Administrative Tribunal · (2019) 03 CAT CK 0112
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)Constitution Of India, 1950 — Article 145(3), 335
Tribunals and Commissions13 Mar 2019Disposed Off
Adesh Kumar Vs Union Of India Through Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0108
Tribunals and Commissions13 Mar 2019
Arvind Vs Govt. Of NCT Of Delhi, Through
Central Administrative Tribunal · (2019) 03 CAT CK 0107
Tribunals and Commissions13 Mar 2019Dismissed
Raju Ranjan Vs Union Of India, Ministry Of Personnel, Public Grievances & Pension, Department Of Personnel & Trainingy
Central Administrative Tribunal · (2019) 03 CAT CK 0106
Tribunals and Commissions13 Mar 2019Dismissed
Dinesh Kumar Vs President?s Secretariat
Central Administrative Tribunal · (2019) 03 CAT CK 0098
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions12 Mar 2019Dismissed
Sadhna Mishra Vs Govt. Of NCT Of Delhi Through Its Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0095
Tribunals and Commissions12 Mar 2019Dismissed
Tarun Tomar Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0093
Constitution Of India, 1950 — Article 14, 21
Tribunals and Commissions12 Mar 2019Dismissed
Hukam Singh Vs Govt. Of NCT Of Delhi, Through Its Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0092
Tribunals and Commissions12 Mar 2019Dismissed
Dalvir Singh Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0091
Tribunals and Commissions12 Mar 2019Dismissed
Vishal Singh Vs Department Of Personnel And Training, Through Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0089
Tribunals and Commissions12 Mar 2019Dismissed
Satendra Kumar Vs Union Of India Through It’s Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0088
Tribunals and Commissions12 Mar 2019Disposed Off
Yogesh Kumar Vs Govt. Of NCT Of Delhi And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0087
Tribunals and Commissions12 Mar 2019Disposed Off
Dr. Sumit Sankhla Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 03 CAT CK 0086
Tribunals and Commissions12 Mar 2019Dismissed
Kapil Sharma Vs New Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 03 CAT CK 0085
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Mar 2019Disposed Off
Karambir Vs Delhi Jal Board
Central Administrative Tribunal · (2019) 03 CAT CK 0084
Tribunals and Commissions12 Mar 2019Dismissed
Vishal Chillar Vs Union Of India Through Its Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0083
Tribunals and Commissions12 Mar 2019
Neeraj Kumar Vs North Delhi Municipal Corporation And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0081
Tribunals and Commissions11 Mar 2019Allowed
Anil Kumar Wagh Vs Union Of India
Central Administrative Tribunal · (2019) 03 CAT CK 0181
Tribunals and Commissions11 Mar 2019
Smt. G. Padma Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0180
Railway Servant (Discipline And Appeal) Rules, 1968 — Rule 1(2), 9(17)