Tribunals and Commissions19 Mar 2019Disposed Off
Sh. Vinod Kr. Sharma And Ors Vs Chairman, DDA And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0156
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 426 of 564
Tribunals and Commissions19 Mar 2019Allowed
Pradeep Kumar S/o Shri Krishan Dutta And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0155
Constitution Of India, 1950 — Article 136
Tribunals and Commissions19 Mar 2019Disposed Off
Sh. Deshraj Yadav And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0153
Tribunals and Commissions19 Mar 2019Allowed
Vipin Jha Vs Union Of India
Central Administrative Tribunal · (2019) 03 CAT CK 0151
Tribunals and Commissions19 Mar 2019Dismissed
Sh. Vijender Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0150
Tribunals and Commissions19 Mar 2019Dismissed
Anil Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0149
Tribunals and Commissions19 Mar 2019Dismissed
Ram Lal Khakhal Vs Ministry Of Social Justice And Empowerment And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0148
Tribunals and Commissions19 Mar 2019Dismissed
Vikas Yadav Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0147
Tribunals and Commissions19 Mar 2019Dismissed
Harpal Singh Panwar Vs Union Of India Through Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0145
Defence Research & Development Service Rules, 1979, — Rule 8, 8(2)(b)(ii)
Tribunals and Commissions19 Mar 2019Disposed Off
Mahesh Vs Union Of India Through The General Manager
Central Administrative Tribunal · (2019) 03 CAT CK 0144
Railway Service Pension Rules, 1993 — Rule 32Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions19 Mar 2019Dismissed
Sanjay Kumar Vs Union Of India, Through Its Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0125
Tribunals and Commissions19 Mar 2019Dismissed
Kaptan Singh Vs Commissioner, Navodaya Vidyala Samiti
Central Administrative Tribunal · (2019) 03 CAT CK 0124
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions19 Mar 2019Dismissed
Asha Vs Govt. Of NCT Of Delhi Through Its Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0123
Delhi School Education Act, 1973 — Section 43Delhi School Education Rules, 1973 — Rule 43
Tribunals and Commissions18 Mar 2019Dismissed
Ravish V. Nayak Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0179
Customs Act, 1962 — Section 11, 108Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 27
Tribunals and Commissions18 Mar 2019Dismissed
Suwa Lal Meena Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0157
Indian Penal Code, 1860 — Section 279, 338Probation Of Offenders Act, 1958 — Section 3
Tribunals and Commissions18 Mar 2019Dismissed
Dr. Bipin Batra Vs National Board Of Examinations And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0154
Tribunals and Commissions18 Mar 2019Dismissed
Kavita Prakash Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0152
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions18 Mar 2019Dismissed
Harish Deshwal Vs Government Of NCT, Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0146
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
Tribunals and Commissions18 Mar 2019Dismissed
Sandeep Kapoor Vs Govt. Of NCT Of Delhi Through Chief Secretary
Central Administrative Tribunal
Tribunals and Commissions18 Mar 2019Disposed Off
Shyam Sunder Vs Shri Amulya Patnaik
Central Administrative Tribunal · (2019) 03 CAT CK 0122