Tribunals and Commissions22 Mar 2019Dismissed
K. Sundar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0171
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 425 of 564
Tribunals and Commissions22 Mar 2019Dismissed
Vijayakumar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0170
Tribunals and Commissions22 Mar 2019Dismissed
K. Rajendran Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0169
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions22 Mar 2019Disposed Off
S. Vasudevan Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0168
Tribunals and Commissions22 Mar 2019Dismissed
K. Munuswamy And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0167
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions21 Mar 2019Allowed
R. Suresh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0178
Tribunals and Commissions21 Mar 2019Allowed
S.D. Jayaprakash And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0177
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions20 Mar 2019Disposed Off
K.P. Srivastava And Ors Vs Union Of India through its Secretary And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0166
Tribunals and Commissions20 Mar 2019Dismissed
Rajesh Kumar Jha Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0165
Tribunals and Commissions20 Mar 2019Dismissed
Gajendra Kumar Vs Kendriya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0164
Tribunals and Commissions20 Mar 2019Dismissed
Sh. Mahavir Vats Vs Commissioner And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0163
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 3(1)(ii), 3(1)(iii), 15(1), 15(1)(a), 15(2)
Tribunals and Commissions20 Mar 2019Dismissed
Dinesh Babu, Assistant Traffic Inspector Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0162
Tribunals and Commissions20 Mar 2019Dismissed
Rakesh Mehra Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0161
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 3(1)(i)(ii), 3(1)(i)(iii), 14Constitution Of India, 1950 — Article 226, 227, 309
Tribunals and Commissions20 Mar 2019Dismissed
Dr. H.C. Taneja And Ors Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0131
Central Health Services Rules, 2014 — Rule 2(g), 3, 13(2)
Tribunals and Commissions20 Mar 2019Dismissed
Shri Kshetrapal Singh Kushwaha Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0130
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions20 Mar 2019Disposed Off
Sh. Kartar Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0128
Tribunals and Commissions20 Mar 2019Dismissed
Mr. Ram Singh Vs State Of Govt. Of Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0127
Tribunals and Commissions20 Mar 2019Dismissed
Mukesh Bhardwaj Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0126
Tribunals and Commissions19 Mar 2019Dismissed
K. Ragavendran And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0172
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions19 Mar 2019Dismissed
Ms. Pushp Lata Sharma Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0158
Central Civil Services (Revised Pay) Rules, 1986 — Rule 3, 6, 6(3), 7, 7(1), 22, 22 (1)(a)(1), 31