Tribunals and Commissions02 Apr 2019Dismissed
Rajesh Kumar Bajaj Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0087
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 424 of 564
Tribunals and Commissions01 Apr 2019Disposed Off
Mukul Arya Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0088
Tribunals and Commissions27 Mar 2019Dismissed
N. Jayakanthan And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0173
Central Civil Services (Pension) Rules, 1972 — Rule 10
Tribunals and Commissions27 Mar 2019Disposed Off
Dr. Shachi Srivastava Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0143
Tribunals and Commissions27 Mar 2019Dismissed
Narender Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0142
Protection Of Rights And Full Participation) Act, 1995 — Section 47(1)
Tribunals and Commissions27 Mar 2019Dismissed
Shri Satyawan B Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0141
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions27 Mar 2019Disposed Off
Shri Vinod Kumar Makkar Vs Indian Council Of Agricultural Research And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0140
Tribunals and Commissions27 Mar 2019Dismissed
Deepansu Kumar Gaur S/o Rajbir Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0139
Tribunals and Commissions27 Mar 2019Dismissed
Chetan Bhatia Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0138
Central Civil Services Conduct Rules, 1964 — Rule 3
Tribunals and Commissions26 Mar 2019
Sh. Sandeep Kumar Singh And Ors Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0137
Tribunals and Commissions26 Mar 2019Allowed
Ved Prakash Gupta Vs Commissioner (North DMC) And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0136
Tribunals and Commissions26 Mar 2019Allowed
Nitesh Srivastava S/o Shri Krishna Murari Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0135
Tribunals and Commissions26 Mar 2019Dismissed
R.P. Singh S/o Pahlad Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0134
Central Civil Services Conduct Rules, 1964 — Rule 3(1)(i)
Tribunals and Commissions26 Mar 2019Dismissed
Arun Kumar Sharma Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0133
Central Civil Services Conduct Rules, 1964 — Rule 3
Tribunals and Commissions26 Mar 2019Dismissed
Sanjeev Singh Ahluwalia Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0132
All India Services (Leave) Rules, 1955 — Rule 7, 7(2), 7(2)(a), 7(2)(b), 7(2)(c)All India Services (Deathcum-Retirement Benefits) Rules, 1958 — Rule 16(2)
Tribunals and Commissions25 Mar 2019Dismissed
Ms. Punam Malhotra Vs Directorate Of Education And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0160
Tribunals and Commissions25 Mar 2019Dismissed
Sh. Barham Prakash Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0159
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions22 Mar 2019Allowed
Yasar Arafath Vs Deputy Director (Admn) And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0176
Constitution Of India, 1950 — Article 14, 16, 309, 311
Tribunals and Commissions22 Mar 2019Allowed
C.H. And Ors Ramanna Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0175
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions22 Mar 2019Dismissed
Annamalai Vs General Manager And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0174
Railway Services (Pension) Rules, 1993 — Rule 31, 407, 409(2)