Tribunals and Commissions12 Apr 2019Allowed
Ram Chander Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0364
EPF Act
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 422 of 564
Tribunals and Commissions12 Apr 2019
Dr. Kavita Yadav Vs The Secretary & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0359
Societies Registration Act, 1860Administrative Tribunal Act, 1985-Section 14Maternity Benefit Act, 1961-Section 5
Tribunals and Commissions12 Apr 2019Dismissed
Dr. Kavita Yadav Vs Secretary, Ministry Of Health And Family Welfare Department And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0101
Administrative Tribunals Act, 1985 — Section 14Maternity Benefit Act, 1961 — Section 5
Tribunals and Commissions12 Apr 2019Allowed
Ram Chander Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0100
Tribunals and Commissions12 Apr 2019Allowed
Ram Chander Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 04 CAT CK 0012
Tribunals and Commissions12 Apr 2019Disposed Off
Ravendra Mohal Dayal Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0004
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Prevention Of Corruption Act, 1988 — Rule 7
Tribunals and Commissions10 Apr 2019
Pradnya Raghunath Mirgal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0372
CAT (Procedure) Rules, 1987-Rule 15Constitution of India-Article 227, 309
Tribunals and Commissions10 Apr 2019
Ms. Savitri Kumari Vs Lady Harding Medical College & Smt. S. K. Hospital & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0363
Right to Information Act
Tribunals and Commissions10 Apr 2019
Umesh Kumar Sharma Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0361
Tribunals and Commissions10 Apr 2019
Shri Bhagwan Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0360
Delhi Police (Punishment and Appeal) Rules, 1980CCS (Pensions) Rules, 1972-Rule 41Delhi Police (Punishment & Appeal) Rules, 1965-Rule 8
Tribunals and Commissions10 Apr 2019
Umesh Kumar Sharma Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 04 CAT CK 0356
DDA Conduct, Disciplinary and Appeal Regulation, 1999-Rule 4.1(i) (ii) & (iii)
Tribunals and Commissions10 Apr 2019
Ms. Archana Saxena Vs Union Of India through
Central Administrative Tribunal · (2019) 04 CAT CK 0013
Constitution Of India, 1950 — Article 14, 16, 16(1), 21, 309
Tribunals and Commissions10 Apr 2019Dismissed
Krishna Kumar Rajput Vs Union Of India thro
Central Administrative Tribunal · (2019) 04 CAT CK 0011
Tribunals and Commissions10 Apr 2019Dismissed
Savitri Kumari Vs Lady Harding Medical Collegeb
Central Administrative Tribunal · (2019) 04 CAT CK 0006
Tribunals and Commissions10 Apr 2019Dismissed
Krishan Goel Vs Union Of India through
Central Administrative Tribunal · (2019) 04 CAT CK 0002
Tribunals and Commissions10 Apr 2019Dismissed
Pradnya Raghunath Mirgal Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0001
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions09 Apr 2019Dismissed
Robins Badesra Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0099
Constitution Of India, 1950 — Article 14, 15, 21
Tribunals and Commissions09 Apr 2019Dismissed
Mithlesh Vs Chief Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0098
Tribunals and Commissions09 Apr 2019Dismissed
Keshab Kumar Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0097
Tribunals and Commissions09 Apr 2019Disposed Off
Atul Krishna Goswami And Ors Vs Hasmukh Adhia And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0095