Tribunals and Commissions24 Apr 2019Dismissed
Sunita Devi Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 04 CAT CK 0035
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 420 of 564
Tribunals and Commissions24 Apr 2019Disposed Off
Lokpal Singh Negi (Retired Principal) Vs GNCT Of Delhi through its Chief Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0024
Tribunals and Commissions23 Apr 2019Allowed
Dr. Gaurav Gupta Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0068
Tribunals and Commissions23 Apr 2019Allowed
Dudh Nath Shaw Vs Union Of India Through The Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0064
Tribunals and Commissions23 Apr 2019Dismissed
Dr. Dhirendra Srivastava Vs Director General Of ESIC
Central Administrative Tribunal · (2019) 04 CAT CK 0047
Tribunals and Commissions23 Apr 2019Dismissed
Pramod Rai Shrivastava Vs National Highways Authority Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0046
Administrative Tribunals Act, 1985 — Section 22(3)(f), 22(2)(3)(f)Code Of Civil Procedure, 1908 — Section 114, 47 Rule 1
Tribunals and Commissions23 Apr 2019Dismissed
Braham Singh Vs Union Of India, through its Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 22(3), 22(2)(f), 22(2)(3)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions23 Apr 2019Dismissed
Shrawan Kumar Kaushik Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0037
Tribunals and Commissions23 Apr 2019Allowed
Dr. Shachi Kant (Group A Officer) Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0034
Tribunals and Commissions23 Apr 2019Disposed Off
G.C. Bhardwaj Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0030
Tribunals and Commissions22 Apr 2019Allowed
M.L. Khan Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 04 CAT CK 0026
Tribunals and Commissions22 Apr 2019Disposed Off
Suresh Dabas Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 04 CAT CK 0025
Tribunals and Commissions22 Apr 2019Disposed Off
Bhimraj Meena (Now Bhimraj Dhanna) Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0023
Tribunals and Commissions22 Apr 2019Dismissed
Anand Prakash Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0022
Tribunals and Commissions22 Apr 2019Dismissed
Santosh Kumar Agarwal Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0021
Tribunals and Commissions22 Apr 2019Dismissed
Uma Shankar Singh Yadav Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0020
Tribunals and Commissions22 Apr 2019Disposed Off
V. Anandham Vs Union Of India & Others: ThrougH
Central Administrative Tribunal · (2019) 04 CAT CK 0016
Tribunals and Commissions16 Apr 2019
D. Shanthi Sankar Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0370
Constitution of India-Article 14
Tribunals and Commissions16 Apr 2019
Laxmi Narayan Meena Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0365
Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 7; sub-sections (1), (2), (2A) and (3)Interest Act, 1978Fundamental Rules-Rule 48A (iv)(C)(ii)(8)
Tribunals and Commissions16 Apr 2019
Subhash Chander Vs The Commissioner (North DMC) & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0362