Tribunals and Commissions01 May 2019Allowed
Raghubir Chand (Aged about 53 years) Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0006
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 418 of 564
Tribunals and Commissions01 May 2019
Santosh Kumar Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0005
Tribunals and Commissions30 Apr 2019Dismissed
Sheela Devi Vs Union Of India & Ors Through
Central Administrative Tribunal · (2019) 04 CAT CK 0069
Tribunals and Commissions30 Apr 2019
Kamlesh Mittal Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0067
Administrative Tribunals Act, 1985 — Section 19, 20(2), 20(2)(b), 21, 21(1), 21(3), 21(1)(a), 21(1)(b)Central Civil Services (Pension) Rules, 1972 — Rule 70 Indian Railway Establishment Code, — Rule 2544Karnataka Civil Services (Conduct) Rules, 1966 — Rule 296, 299(1)(b)
Tribunals and Commissions30 Apr 2019
B.S. Madhav Rao And ors Vs UOI through
Central Administrative Tribunal · (2019) 04 CAT CK 0032
Constitution Of India, 1950 — Article 16, 16(1), 16(4)
Tribunals and Commissions29 Apr 2019Disposed Off
Dr. Jagdish Prasad Singh Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2019) 04 CAT CK 0070
Tribunals and Commissions29 Apr 2019Dismissed
Dr. Jagdish Prasad Singh S/o Shri Ganeshi Lal Vs Principal Secretary And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0057
Central Civil Services (Conduct) Rules, 1964 — Rule 15
Tribunals and Commissions26 Apr 2019Dismissed
Yashwant Nath Singh Vs Public Services Enterprises Board
Central Administrative Tribunal · (2019) 04 CAT CK 0058
Tribunals and Commissions26 Apr 2019Dismissed
Anil Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 04 CAT CK 0056
Tribunals and Commissions26 Apr 2019
Anita Saxena Vs Kendriya Vidyalaya Sangathan Through
Central Administrative Tribunal · (2019) 04 CAT CK 0044
Education Code for Kendriya Vidyalaya Sangathan — Rule 51Education Code for Kendriya Vidyalaya Sangathan — Article 51
Tribunals and Commissions26 Apr 2019Dismissed
K.K. Lathika Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0040
Tribunals and Commissions26 Apr 2019Dismissed
Jagdish Chand Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0031
Tribunals and Commissions26 Apr 2019Dismissed
Brijesh Beniwal Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0028
Tribunals and Commissions25 Apr 2019Disposed Off
Sushila Sharma Vs N.C.T. Of Delhi
Central Administrative Tribunal · (2019) 04 CAT CK 0073
Tribunals and Commissions25 Apr 2019
Ved Prakash Vs Chairman
Central Administrative Tribunal · (2019) 04 CAT CK 0072
Limitation Act, 1963 — Section 14
Tribunals and Commissions25 Apr 2019Allowed
Lal Singh Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 04 CAT CK 0071
Tribunals and Commissions25 Apr 2019Dismissed
Sanjay Kaushik Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0066
Central Civil Services (Pension) Rules, 1972 — Rule 48A, 48A(4), 88
Tribunals and Commissions25 Apr 2019Dismissed
Siriya Vs Delhi Jal Board (DJB)
Central Administrative Tribunal · (2019) 04 CAT CK 0065
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions25 Apr 2019Dismissed
Balvinder Singh Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0063
Tribunals and Commissions25 Apr 2019
Sandeep Kumar Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2019) 04 CAT CK 0053