Tribunals and Commissions25 Apr 2019Dismissed
Naveen Sharma, S/o Sh. Dharam Raj Sharma Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0052
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 419 of 564
Tribunals and Commissions25 Apr 2019Dismissed
Manoj Kumar Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0051
Tribunals and Commissions25 Apr 2019Dismissed
Mukesh Kumar Meena Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 04 CAT CK 0048
Tribunals and Commissions25 Apr 2019Dismissed
Aman Kaushik Vs Union Of India through
Central Administrative Tribunal · (2019) 04 CAT CK 0041
Persons with Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 33
Tribunals and Commissions25 Apr 2019Dismissed
Surender Pal Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 04 CAT CK 0039
Delhi Police, (Punishment & Appeal) Amendment Rules, 2011 — Rule 11(1)
Tribunals and Commissions25 Apr 2019Dismissed
Neelam Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 04 CAT CK 0033
Tribunals and Commissions25 Apr 2019Dismissed
Soniya Kashyap Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0029
Tribunals and Commissions25 Apr 2019Dismissed
Amit Malik Vs General Manager
Central Administrative Tribunal · (2019) 04 CAT CK 0027
Tribunals and Commissions24 Apr 2019Dismissed
Mohit Goyat Vs Govt. Of Nct Of Delhi
Central Administrative Tribunal · (2019) 04 CAT CK 0062
Tribunals and Commissions24 Apr 2019Partly Allowed
Dr.A.K. Mukhopadhyay Vs Union Of India, Through
Central Administrative Tribunal · (2019) 04 CAT CK 0061
Tribunals and Commissions24 Apr 2019Disposed Off
Lokpal Singh Negi (Retired Principal) Vs GNCT Of Delhi Through Tts Chief Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0060
Tribunals and Commissions24 Apr 2019Disposed Off
Rahul Gosain Vs Union Of India Through The Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0059
Tribunals and Commissions24 Apr 2019
All India Central Ground Water Board Vs Secretary, Ministry Of Water Resources
Central Administrative Tribunal · (2019) 04 CAT CK 0055
Tribunals and Commissions24 Apr 2019Dismissed
Chandra Prakash Vs Union Of India, Through
Central Administrative Tribunal · (2019) 04 CAT CK 0054
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Central Civil Service (Temporary Service) Rules, 1965 — Rule 5
Tribunals and Commissions24 Apr 2019
Rahul Ahlawat, Inspector (Examiner) Vs Union Of India Through Tts Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0050
Tribunals and Commissions24 Apr 2019
R. R. Bharati Vs Union Of India Through Tts Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0049
Tribunals and Commissions24 Apr 2019Dismissed
Dr. Umesh Kumar Singh Vs Deputy Director Of Education
Central Administrative Tribunal · (2019) 04 CAT CK 0045
Tribunals and Commissions24 Apr 2019
Tarrif Singh Vs Govt. Of NCT Of Delhi & Others through
Central Administrative Tribunal · (2019) 04 CAT CK 0043
Tribunals and Commissions24 Apr 2019Dismissed
Manish Kumar Goel Vs Lt. Governor
Central Administrative Tribunal · (2019) 04 CAT CK 0042
Prevention Of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d)Delhi Municipal Corporation Act, 1957 — Section 95(2)(a)Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 19
Tribunals and Commissions24 Apr 2019Disposed Off
Keshav Ram Verma Vs Union Of India through
Central Administrative Tribunal · (2019) 04 CAT CK 0036