Tribunals and Commissions02 May 2019Dismissed
Dinesh Nautiyal Vs Central Provident Fund Commissioner
Central Administrative Tribunal · (2019) 05 CAT CK 0086
Employees' Provident Fund Staff (CCA) Rules, 1971 — Rule 10(8B)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 417 of 564
Tribunals and Commissions02 May 2019Disposed Off
Mr. Subachchan Pandey Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0054
Tribunals and Commissions02 May 2019Disposed Off
Dr. Manoj Kumar Jain Vs Office Of The Registrar General Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0035
Tribunals and Commissions02 May 2019Allowed
Yad Ram Yadav Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0034
Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions02 May 2019
Dinesh Upadhya Vs Union Of India Through
Central Administrative Tribunal · (2019) 05 CAT CK 0032
Tribunals and Commissions02 May 2019Disposed Off
Shamsher Singh And Ors Vs Employees State Insurance Corporation
Central Administrative Tribunal · (2019) 05 CAT CK 0022
Tribunals and Commissions02 May 2019Allowed
D. B. Mukherjee And Ors Vs Chief Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0021
Tribunals and Commissions02 May 2019Dismissed
Narottam Kumar Vs Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0016
Tribunals and Commissions02 May 2019Dismissed
Ramji Lal Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 05 CAT CK 0012
Tribunals and Commissions02 May 2019Dismissed
Pankaj Kumar Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 05 CAT CK 0010
Tribunals and Commissions02 May 2019Disposed Off
Rameshwar Paswan Vs Union Of India through
Central Administrative Tribunal · (2019) 05 CAT CK 0009
Tribunals and Commissions02 May 2019Disposed Off
Neeraj Kumar, Aged about 32 years Vs Chairman-cum-Managing Director
Central Administrative Tribunal · (2019) 05 CAT CK 0007
Indian Penal Code, 1860 — Section 406, 498A, 506
Tribunals and Commissions02 May 2019Dismissed
HC(Min.) Krishna No.7002DAP Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0004
Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 16(xii)(a)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions02 May 2019Dismissed
Ram Gopal Singh Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0003
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions02 May 2019
Bhagwan Thakur Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0002
Tribunals and Commissions02 May 2019
Hemant Kumar Sharma And Ors Vs Chief Executive Officer And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0001
Tribunals and Commissions01 May 2019Dismissed
Malkhan Singh Verma Vs Union Of India Through
Central Administrative Tribunal · (2019) 05 CAT CK 0070
Tribunals and Commissions01 May 2019
Neeraj Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0037
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(ii), 3(1) (iii)
Tribunals and Commissions01 May 2019Dismissed
Ashok Kumar Singh Vs Union Of India through Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0025
Tribunals and Commissions01 May 2019Dismissed
K.C. Ghumaria, IRS Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0024