Tribunals and Commissions06 May 2019Disposed Off
Jagat Narayan Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0049
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 416 of 564
Tribunals and Commissions06 May 2019
Jitendra Kumar (OBC) And Ors Vs Union Of India Trough
Central Administrative Tribunal · (2019) 05 CAT CK 0048
Tribunals and Commissions06 May 2019Disposed Off
Shivpal Singh Vs Central Bureau Of Investigation
Central Administrative Tribunal · (2019) 05 CAT CK 0044
Tribunals and Commissions06 May 2019Disposed Off
Gulshan Kumar Vs GNCT Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0042
Tribunals and Commissions06 May 2019
Bharat Ahuja (Aged 56 ½ years) (Group ‘A’) Vs Mohan Jit Singh
Central Administrative Tribunal · (2019) 05 CAT CK 0041
Tribunals and Commissions06 May 2019
Balbir Singh Vs Delhi Transport Corporation Through
Central Administrative Tribunal · (2019) 05 CAT CK 0031
Tribunals and Commissions06 May 2019Dismissed
Sunder Singh Vs Government Of N.C.T. Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0015
Tribunals and Commissions06 May 2019Dismissed
Tara Chand Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0013
Tribunals and Commissions03 May 2019Allowed
Suman Teotia Vs Deputy Commissioner Of Police
Central Administrative Tribunal · (2019) 05 CAT CK 0091
Administrative Tribunal’s Act, 1985 — Section 19Indian Penal Code, 1860 — Section 377Deputy Police (Punishment & Appeal Amendment ) Rules, 1994 — Rule 12, 25A
Tribunals and Commissions03 May 2019Partly Allowed
Dr. Krati Mehrotra Vs Dr. Baba Saheb Ambedkar Hospital
Central Administrative Tribunal · (2019) 05 CAT CK 0062
Maternity Benefit Act, 1961 — Section 5(2)
Tribunals and Commissions03 May 2019
A. K. Malhotra Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0050
Tribunals and Commissions03 May 2019Allowed
Shambhu Nath Singh Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 05 CAT CK 0046
Tribunals and Commissions03 May 2019
Ministry Of Law And Justice Vs Dr. Harinder Pal Singh
Central Administrative Tribunal · (2019) 05 CAT CK 0045
Constitution Of India, 1950 — Article 14
Tribunals and Commissions03 May 2019Disposed Off
Vinod Kumar Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 05 CAT CK 0038
Delhi Police (Promotion & Confirmation) Rules, 1980 — Rule 17(i)
Tribunals and Commissions03 May 2019Disposed Off
Nirmala Devi W/o Late Sh. Dharampal Vs Delhi Jal Board
Central Administrative Tribunal · (2019) 05 CAT CK 0033
Tribunals and Commissions03 May 2019Disposed Off
Palepuvenkata Vijayaprasanna Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2019) 05 CAT CK 0027
Tribunals and Commissions03 May 2019Disposed Off
Inder Jeet (OT Assistant) And Ors Vs Union Of India through its Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0026
Tribunals and Commissions03 May 2019Dismissed
Ganesh Kumar Jain Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0023
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 15, 16, 17, 18, 19(i)
Tribunals and Commissions03 May 2019Dismissed
Harphool Singh Vs Government Of NCT Of Delhi through
Central Administrative Tribunal · (2019) 05 CAT CK 0018
Constitution of India, 1950 — Article 226, 227
Tribunals and Commissions03 May 2019Disposed Off
Dinesh Kumar Sharma Vs Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0017