Tribunals and Commissions14 May 2019Allowed
Tej Pal And Ors Vs Government Of Nct Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0068
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 414 of 564
Tribunals and Commissions13 May 2019
Suo Motu Contempt Vs Tushar Ranjan Mohanty
Central Administrative Tribunal · (2019) 05 CAT CK 0095
Tribunals and Commissions13 May 2019Disposed Off
Shivani Adhikari Vs Indian Red Cross Society, (Nhq)
Central Administrative Tribunal · (2019) 05 CAT CK 0082
Tribunals and Commissions13 May 2019Dismissed
S K Chaudhary Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0077
Indian Penal Code, 1860 — Section 193Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions13 May 2019Disposed Off
Madan Lal Batra And Ors Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0076
Tribunals and Commissions13 May 2019Disposed Off
Dr. Subhash Chandra Vs Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0073
Tribunals and Commissions13 May 2019Allowed
Shubham Agarwal Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0067
Tribunals and Commissions10 May 2019Dismissed
Constable Shaliender Singh Vs Govt. Of Nctd Through
Central Administrative Tribunal · (2019) 05 CAT CK 0071
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions10 May 2019Disposed Off
S.K.Trikha Vs Managing Director Of Rites Ltd.
Central Administrative Tribunal · (2019) 05 CAT CK 0061
Administrative Tribunals Act, 1985 — Section 21
Tribunals and Commissions10 May 2019Disposed Off
Rajesh Kumar (Aged 48 years) Vs Union Of India, The Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0055
Rights Of Disabilities Act, 2016 — Section 2(r)
Tribunals and Commissions09 May 2019Dismissed
Jagjit Singh Vs Govt. Of NCTD Through
Central Administrative Tribunal · (2019) 05 CAT CK 0101
Indian Penal Code, 1860 — Section 34, 304B, 308, 498
Tribunals and Commissions09 May 2019Disposed Off
Vinita W/O Sh. Ravinder Singh Vs Govt. Of Nct Of Delhi Through
Central Administrative Tribunal · (2019) 05 CAT CK 0080
Tribunals and Commissions09 May 2019Dismissed
Hira Lal And Ors Vs Union Of India & Others : Through
Central Administrative Tribunal · (2019) 05 CAT CK 0066
Tribunals and Commissions09 May 2019Dismissed
Hira Lal Bhat Vs Chairman and Managing Director
Central Administrative Tribunal · (2019) 05 CAT CK 0058
Constitution Of India, 1950 — Article 21, 41, 47
Tribunals and Commissions09 May 2019Allowed
Shivnand Sharma Vs Union Of India Through General Manager
Central Administrative Tribunal · (2019) 05 CAT CK 0056
Tribunals and Commissions09 May 2019Dismissed
Bhajan Lal Vs Union Of India through
Central Administrative Tribunal · (2019) 05 CAT CK 0052
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14(18)Railway Servant (Discipline & Appeal) Rules, 1958 — Rule 9(21)
Tribunals and Commissions08 May 2019Dismissed
P.D. Kanunjna Vs Central Board Of Direct Taxes
Central Administrative Tribunal · (2019) 05 CAT CK 0102
Income Tax Act, 1961 — Section 143(3), 153A, 153B
Tribunals and Commissions08 May 2019Disposed Off
Jagdish Prasad Vs Chairman
Central Administrative Tribunal · (2019) 05 CAT CK 0085
Central Civil Services (Pension) Rules, 1972 — Rule 41
Tribunals and Commissions08 May 2019
B.P. Mahaur Vs Union Of India Through
Central Administrative Tribunal · (2019) 05 CAT CK 0069
Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(1), 9(2a)Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions08 May 2019Dismissed
Ramesh Kumar Vs Delhi Police
Central Administrative Tribunal · (2019) 05 CAT CK 0065