Tribunals and Commissions25 May 2019Dismissed
R.S. Khan Vs Union Of India And Others
Central Administrative Tribunal · (2019) 05 CAT CK 0111
Central Civil Services (Pension) Rules, 1972 — Rule 9
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 413 of 564
Tribunals and Commissions25 May 2019Disposed Of
Anil Kumar Vs Sports Authority Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0110
Tribunals and Commissions25 May 2019Dismissed
Chander Mohan Trehan Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0109
Central Civil Services (Pension) Rules, 1972 — Rule 37A, 37A(4)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions25 May 2019Dismissed
Harsh Shrivastava Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0108
Administrative Tribunals Act, 1985 — Section 19Disabilities (Equal Opportunities Protection Of Rights And Full Participation) Act, 1995 — Section 2(o)
Tribunals and Commissions17 May 2019Disposed Off
Braham Singh [retired PGT (Maths) Teacher] Vs Government Of N.C.T. Of Delhi,
Central Administrative Tribunal · (2019) 05 CAT CK 0099
Tribunals and Commissions17 May 2019Disposed Off
Dr. Sunil Kr. Verma (aged 63 years) Vs Chief Administrative Officer
Central Administrative Tribunal · (2019) 05 CAT CK 0098
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 May 2019Dismissed
Asha Sahai Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0097
Tribunals and Commissions17 May 2019Disposed Off
Raj Kishan Vs Development Authority
Central Administrative Tribunal · (2019) 05 CAT CK 0093
Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions15 May 2019
Ravi Kiran Jha Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2019) 05 CAT CK 0092
Tribunals and Commissions15 May 2019Dismissed
Sanjay Kumar Vs Govt. Of Nct Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0090
Tribunals and Commissions15 May 2019Allowed
Dharambir Singh Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 05 CAT CK 0064
Tribunals and Commissions15 May 2019Dismissed
Mohan Singh Vs Union Of India & Others Through
Central Administrative Tribunal · (2019) 05 CAT CK 0060
Tribunals and Commissions14 May 2019Disposed Off
Ram Pyare Yadav Vs Chief Managing Director
Central Administrative Tribunal · (2019) 05 CAT CK 0089
Central Civil Services (Pension) Rules, 1972 — Rule 71, 73
Tribunals and Commissions14 May 2019Dismissed
Bhgwana Vs Union Of India Through
Central Administrative Tribunal · (2019) 05 CAT CK 0084
Tribunals and Commissions14 May 2019Disposed Off
Dr. Seema Akbar Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0083
Tribunals and Commissions14 May 2019Dismissed
Harihar Prasad Mohanty Vs Union Of India Through
Central Administrative Tribunal · (2019) 05 CAT CK 0079
Tribunals and Commissions14 May 2019Disposed Off
Vinod Kumar (Chief Water Analyst) Vs Delhi Jal Board
Central Administrative Tribunal · (2019) 05 CAT CK 0078
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i)(ii), 3(1)(ii)
Tribunals and Commissions14 May 2019Dismissed
Bijender Yadav, Scientist E Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0075
Central Civil Services (Temporary Services) Rules, 1965 — Rule 5, 5(1)
Tribunals and Commissions14 May 2019Disposed Off
Viney Kumar Vs Union Of India : Through
Central Administrative Tribunal · (2019) 05 CAT CK 0074
Tribunals and Commissions14 May 2019Dismissed
Raj Kumar Age 46 Years Vs Medical Superintendent
Central Administrative Tribunal · (2019) 05 CAT CK 0072
Administrative Tribunals Act, 1985 — Section 19CCS (CCA) Rules, 1965 — Rule 11(vii)