Tribunals and Commissions05 Jul 2019Allowed
Satyendra Kumar Gaur Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0040
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 412 of 564
Tribunals and Commissions05 Jul 2019Disposed Off
Ramesh Kumar Sharma And Ors Vs East Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0010
Prevention Of Corruption Act, 1988 — Section 7, 13Indian Penal Code, 1860 — Section 120B
Tribunals and Commissions04 Jul 2019Disposed Off
Suresh Kumar Jindal Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0028
Tribunals and Commissions04 Jul 2019Disposed Off
Ramesh Chand And Ors Vs CEO
Central Administrative Tribunal · (2019) 07 CAT CK 0005
Tribunals and Commissions03 Jul 2019Dismissed
Bharat Bhushan And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0025
Tribunals and Commissions03 Jul 2019Disposed Off
Anil Kumar Sharma Vs National Highways Authority Of India
Central Administrative Tribunal · (2019) 07 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 20, 20(3)
Tribunals and Commissions03 Jul 2019Allowed
Raja Manohar Vs Union Of India
Central Administrative Tribunal · (2019) 07 CAT CK 0007
Tribunals and Commissions02 Jul 2019Disposed Off
Arya Vasudevan Vs Mahanagar Telephone Nigam Limited And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0036
Tribunals and Commissions01 Jul 2019Disposed Off
Rama Kant Sharma Vs Amit Khare
Central Administrative Tribunal · (2019) 07 CAT CK 0022
Tribunals and Commissions01 Jul 2019Disposed Off
Umesh Sachdeva Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0015
Tribunals and Commissions11 Jun 2019
Dr. Avinash Kumar Vs Government of NCT of Delhi & Anr.
Central Administrative Tribunal · (2019) 06 CAT CK 0176
Tribunals and Commissions31 May 2019Dismissed
Ramesh Chander Vs The Director General And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0105
Tribunals and Commissions31 May 2019Dismissed
Brijpal Singh And Ors. Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0104
Tribunals and Commissions31 May 2019Dismissed
Naresh Kumar Vs The Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0103
Constitution Of India, 1950 — Article 14, 16(2)
Tribunals and Commissions30 May 2019Dismissed
Makar Dwaj Singh And Ors Vs Director General And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0100
Tribunals and Commissions26 May 2019Disposed Of
Amar Pal Panwar Vs Kendriya Vidyala Sangthan
Central Administrative Tribunal · (2019) 05 CAT CK 0107
Tribunals and Commissions26 May 2019Dismissed/Disposed Of
Ajay Kumar Puri And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0106
Tribunals and Commissions25 May 2019Dismissed
Pawan Kumar Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0115
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions25 May 2019Dismissed
Jagdish Prasad And Ors Vs Commission for Agricultural And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0114
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 7
Tribunals and Commissions25 May 2019Dismissed
Kaptan Singh And Ors Vs Prakash Javedakar And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0113