Tribunals and Commissions12 Jul 2019Dismissed
Birma Devi And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0046
Central Civil Service (Pension) Rules, 1972 — Rule 2, 14
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 411 of 564
Tribunals and Commissions12 Jul 2019Partly Allowed
Ram Naresh Tiwari Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0044
Central Civil Service (Pension) Rules, 1972 — Rule 9, 9(4), 11(i), 11(ii), 11(iv), 16, 69, 69(1)(c)
Tribunals and Commissions12 Jul 2019Disposed Off
Vinay Kumar Bawa Vs Commissioner Of Central Excise (Delhi – I)
Central Administrative Tribunal · (2019) 07 CAT CK 0043
Central Civil Service (Pension) Rules, 1972 — Rule 9, 48A, 69, 83
Tribunals and Commissions12 Jul 2019Dismissed
K.D.S. Yadav Vs Kendariya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0039
Tribunals and Commissions12 Jul 2019Dismissed
Sajjan Singh Vs Union Of India & Others
Central Administrative Tribunal · (2019) 07 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Jul 2019Disposed Off
Santar Pal Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0029
Delhi Municipal Corporation Act, 1957 — Section 304A
Tribunals and Commissions12 Jul 2019Disposed Off
Mohan Lal Vs Principal Secretary And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0024
Tribunals and Commissions12 Jul 2019Dismissed
Ram Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0020
Tribunals and Commissions12 Jul 2019Dismissed
Bhagwan @ Shri Bhagwan Sharma Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0011
Tribunals and Commissions11 Jul 2019Allowed
Dharam Singh Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0035
Central Civil Services Pension Rules, 1972 — Rule 9(2)(b), 9(2)(b)(ii)
Tribunals and Commissions11 Jul 2019Dismissed
Ravi Dabas Vs Delhi Police And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0021
Code Of Civil Procedure, 1908 — Section 114Code Of Civil Procedure, 1908 — Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions11 Jul 2019Dismissed
Roop Narain Meena Vs Union Of India & Others
Central Administrative Tribunal · (2019) 07 CAT CK 0017
Code Of Civil Procedure, 1908 — Section 114Code Of Civil Procedure, 1908 — Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions10 Jul 2019Dismissed
Mahavir Singh Dahiya Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0008
Central Civil Services Pension Rules, 1972 — Rule 9Constitution Of India, 1950 — Article 14
Tribunals and Commissions09 Jul 2019Disposed Off
Vimla Devi And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0038
Constitution Of India, 1950 — Article 16, 226
Tribunals and Commissions09 Jul 2019Disposed Off
Sabitri Devi, Age 65 years Vs Director
Central Administrative Tribunal · (2019) 07 CAT CK 0013
Tribunals and Commissions08 Jul 2019Dismissed
Vandana Tiwari Vs Secretary Education And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0047
Tribunals and Commissions08 Jul 2019Dismissed
Balwant Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0045
Tribunals and Commissions08 Jul 2019Disposed Off
Rameshwar Das Vs Commissioner (North DMC) And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0037
Tribunals and Commissions08 Jul 2019Partly Allowed
Amit Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0032
Tribunals and Commissions08 Jul 2019Disposed Off
Raju Balmiki, HQD/3900 Vs Defence Secretary And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0009
Central Civil Services Pension Rules, 1972 — Rule 41