Tribunals and Commissions31 Jul 2019Dismissed
Wazir Chand Vs Govt. Of NCT Of Delhi And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0060
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 409 of 564
Tribunals and Commissions31 Jul 2019Dismissed
Bharat Singh Negi And Anr. Vs Central Bureau Of Investigation And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0059
Tribunals and Commissions31 Jul 2019Dismissed
Deepak, Compassionate Appointment Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0057
Guardians And Wards Act, 1890 — Section 10Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions30 Jul 2019Allowed
Madhuri Dabral Vs Union Of India Through
Central Administrative Tribunal · (2019) 07 CAT CK 0075
Tribunals and Commissions30 Jul 2019Allowed
Shambhu Ram Vs Chief General Manager And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0068
Tribunals and Commissions30 Jul 2019Dismissed
Raj Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0065
Tribunals and Commissions30 Jul 2019Dismissed
Madan Lal Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0064
Administrative Tribunal Act, 1985 — Section 21, 21(1), 21(2), 21(3)Constitution Of India, 1950 — Article 14, 226, 323A
Tribunals and Commissions30 Jul 2019Disposed Off
Constable Ajit Singh Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0063
Prevention Of Corruption Act, 1988 — Section 7, 13Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12, 15, 15(2)Constitution Of India, 1950 — Article 311(2)(b)
Tribunals and Commissions30 Jul 2019Allowed
Shakuntala Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0054
Tribunals and Commissions30 Jul 2019Disposed Off
Dinesh And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0051
Tribunals and Commissions29 Jul 2019Disposed Off
Ishwar Chander Vs Chairman And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0076
Tribunals and Commissions29 Jul 2019Disposed Off
Urmila Devi Vs Mahanagar Telephone Nigam Limited And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0073
Tribunals and Commissions26 Jul 2019Dismissed
Kakali Bose Vs Govt. Of NCT Of Delhi And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0074
Central Civil Services (Leave) Rules, 1972 — Rule 7(1), 7(2)
Tribunals and Commissions26 Jul 2019Dismissed
Neelam Raghuvanshi Vs Chief Secretary And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0069
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(iii)
Tribunals and Commissions26 Jul 2019Dismissed
M.M. Singh Vs Union Of India
Central Administrative Tribunal · (2019) 07 CAT CK 0055
Tribunals and Commissions26 Jul 2019Dismissed
M.K. Kaushal And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0052
Tribunals and Commissions25 Jul 2019Allowed
Dayawati Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 07 CAT CK 0066
Tribunals and Commissions25 Jul 2019Dismissed
Govt. Of NCT Of Delhi And Ors Vs Dr.Sharad Kr. Gautam And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0058
Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3), 22(3)(a), 22(3)(f), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions25 Jul 2019Dismissed
Dr. MPS Mahandroo Vs Chief Secretary And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0056
Tribunals and Commissions25 Jul 2019Allowed
Sunehari Devi Jatav Vs Union Of India
Central Administrative Tribunal · (2019) 07 CAT CK 0053