COURT ARCHIVE

Central Administrative Tribunal judgments

11,267 judgments · page 407 of 564

Tribunals and Commissions14 Aug 2019Dismissed

Sarju Prasad Vs Union Of India Through The General Manager Anr

Central Administrative Tribunal · (2019) 08 CAT CK 0028

Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d)Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 5(6), 5(7), 14(i)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10

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Tribunals and Commissions14 Aug 2019Dismissed

Radha Krishanan Nair Vs Delhi Transport Corporation

Central Administrative Tribunal · (2019) 08 CAT CK 0027

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Tribunals and Commissions14 Aug 2019Dismissed

Rakesh Goswami Vs Government Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0026

Central Civil Service (Pension) Rules, 1972 — Rule 2, 19, 19(1), 20

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Tribunals and Commissions14 Aug 2019Dismissed

Deepika S. Kumar Vs Government Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0025

Constitution Of India, 1950 — Article 14, 16, 19

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Tribunals and Commissions13 Aug 2019Disposed Off

Harsh Singh And Ors Vs Union Of India, Through And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0035

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Tribunals and Commissions13 Aug 2019Disposed Off

Thana Ram Arora Vs Union Of India Through And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0029

Central Civil Services (Pension) Rules, 1972 — Rule 59(1), 59(1)(c)(iii), 59(2), 61(4), 68

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Tribunals and Commissions13 Aug 2019Dismissed

Director Vs Indrajeet Yadav

Central Administrative Tribunal · (2019) 08 CAT CK 0021

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17

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Tribunals and Commissions13 Aug 2019Dismissed

Surinder Maan Vs Delhi Transport Corporation And Anr

Central Administrative Tribunal · (2019) 08 CAT CK 0014

Indian Penal Code, 1860 — Section 34, 279, 294, 304, 304A, 323, 324, 325, 337, 364, 394, 451, 506BAdministrative Tribunals Act, 1985 — Section 19

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Tribunals and Commissions09 Aug 2019Dismissed

Arun Kumar Sharma Vs Union Of India Through And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0039

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15

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Tribunals and Commissions09 Aug 2019Disposed Off

Kuldeep Kumar Vs Chief Executive Officer And Anr

Central Administrative Tribunal · (2019) 08 CAT CK 0038

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Tribunals and Commissions08 Aug 2019Dismissed/Disposed Off

Dushyant Kaushik And Ors Vs Staff Selection Commission And Anr

Central Administrative Tribunal · (2019) 08 CAT CK 0037

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Tribunals and Commissions08 Aug 2019Allowed

Sunheri Devi Vs Joint Secretary And Anr

Central Administrative Tribunal · (2019) 08 CAT CK 0036

Constitution Of India, 1950 — Article 14, 16, 34(1)(d)

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Tribunals and Commissions08 Aug 2019Dismissed

Haspatal Karamchari Panchayat And Anr Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0024

Central Civil Services (Pension) Rules, 1972 — Rule 2d, 28, 28(b)Constitution Of India, 1950 — Article 309

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Tribunals and Commissions08 Aug 2019Dismissed

Ram Prit Thakur Vs Kendriya Vidyalaya Sangathan And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0023

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Tribunals and Commissions08 Aug 2019Dismissed

Kamala And Anr Vs Union Of India Through And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0022

Administrative Tribunals Act, 1985 — Section 20Constitution Of India, 1950 — Article 14, 16, 21

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Tribunals and Commissions08 Aug 2019Disposed Off

R.D. Jaglan Vs Union Of India Through The General Manager And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0020

Payment Of Gratuity Payment, 1972 — Section 7(3), 7(3A)

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Tribunals and Commissions08 Aug 2019Dismissed

Dev Ansh Batra Vs Parasar Bharti Secretariat

Central Administrative Tribunal · (2019) 08 CAT CK 0019

Constitution Of India, 1950 — Article 226

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Tribunals and Commissions08 Aug 2019Dismissed

M.P. Niranjan Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0017

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Tribunals and Commissions08 Aug 2019Dismissed

Sushil Kumar Bali Vs Government Of India, Through And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0015

Constitution Of India, 1950 — Article 14, 16, 21

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Tribunals and Commissions08 Aug 2019Disposed Off

Chandra Prakash Srivastava Vs Union Of India And Anr

Central Administrative Tribunal · (2019) 08 CAT CK 0012

Indian Penal Code, 1860 — Section 120B, 420

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