Tribunals and Commissions08 Aug 2019Disposed Off
Mohar Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0011
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 408 of 564
Tribunals and Commissions07 Aug 2019Disposed Of
Sandeep Singh Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0101
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Aug 2019Dismissed
Surya Pratap Raw And Ors Vs Mahanagar Telephone Nigam Limited And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0018
Tribunals and Commissions07 Aug 2019Dismissed
Om Prakash Vs Secretary And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0016
Tribunals and Commissions07 Aug 2019Dismissed
Devinder Singh Vs Govt. Of N.C.T. Through The Secretary And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0013
Tribunals and Commissions06 Aug 2019Disposed Off
Sita Ram Vs Union Of India And Ors.
Central Administrative Tribunal · (2019) 08 CAT CK 0005
Tribunals and Commissions06 Aug 2019Dismissed
Laxmi Narayan Meena And Anr. Vs Union Of India And Anr.
Central Administrative Tribunal · (2019) 08 CAT CK 0004
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17(1)
Tribunals and Commissions06 Aug 2019Dismissed
Dalsingh And Anr. Vs Union Of India And Ors.
Central Administrative Tribunal · (2019) 08 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 167(2), Order 47 Rule 1
Tribunals and Commissions05 Aug 2019Dismissed
Savitri Vs Union Of India & Others Through
Central Administrative Tribunal · (2019) 08 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions05 Aug 2019Dismissed
Nadeem Vs Indira Gandhi National Open University, (IGNOU) And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions05 Aug 2019Dismissed
Staff Selection Commission (NR) Vs Sneha Gandhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0008
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions05 Aug 2019Disposed Off
Laxman Vs Union Of India Through And Ors.
Central Administrative Tribunal · (2019) 08 CAT CK 0006
Tribunals and Commissions01 Aug 2019Disposed Off
Rishal Khan And Anr. Vs Govt. Of NCTD Through And Ors.
Central Administrative Tribunal · (2019) 08 CAT CK 0007
Indian Penal Code, 1860 — Section 34, 120B, 420, 468, 471Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12
Tribunals and Commissions01 Aug 2019Dismissed
Rakesh Vs Delhi Subordinate Services Selection Board (DSSSB) And Anr.
Central Administrative Tribunal · (2019) 08 CAT CK 0002
Tribunals and Commissions01 Aug 2019Dismissed
Charu Dixit Vs Directorate Of Education And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0001
Tribunals and Commissions31 Jul 2019Dismissed
Akshay Vs Commissioner Of Police And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0072
Indian Penal Code, 1860 — Section 419, 511Central Civil Services (Medical Examination) Rules, 1957 — Rule 2Central Civil Services (Pension) Rules, 1972 — Rule 38
Tribunals and Commissions31 Jul 2019Dismissed
Ompal Vs Chief Executive Offiver And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0071
Central Civil Services (Pension) Rules, 1972 — Rule 54(6)
Tribunals and Commissions31 Jul 2019Partly Allowed
Mahal Singh Vs Union Of India Through And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0067
Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(2)Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 11(1)Central Civil Services (Pension) Rules, 1972 — Rule 9, 69
Tribunals and Commissions31 Jul 2019Allowed
Director And Anr. Vs V.V. Krishna Sarma
Central Administrative Tribunal · (2019) 07 CAT CK 0062
Administrative Tribunals Act, 1985 — Section 21, 27
Tribunals and Commissions31 Jul 2019Dismissed
Dr. Bhim Sen Behera Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0061
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Revised Pay) Rules, 2016 — Rule 3(x)