Tribunals and Commissions21 Aug 2019Dismissed
Dr. Shabana Parveen Vs Ministry Of AYUSH And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0099
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 406 of 564
Tribunals and Commissions21 Aug 2019Dismissed
Jeewan Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0070
Central Civil Services (Pension) Rules, 1972 — Rule 38
Tribunals and Commissions21 Aug 2019Allowed
Kamlesh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0066
Tribunals and Commissions20 Aug 2019Dismissed
Nigar Fatima Vs Bharat Sanchar Nigam Limited (BSNL) And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0075
Constitution Of India, 1950 — Article 226
Tribunals and Commissions20 Aug 2019Allowed
Rajesh Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0072
Public Premises (Eviction Of Unauthorized Possession) Act, 1971 — Section 4, 7
Tribunals and Commissions20 Aug 2019Allowed
Kishore Dhakate Vs Secretary And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0071
Tribunals and Commissions19 Aug 2019Disposed Off
Virendra Kumar And Anr Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0073
Tribunals and Commissions19 Aug 2019Disposed Off
Ramakrishna Dutta Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0046
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions19 Aug 2019Allowed
ST Augustine Vs Union Of India
Central Administrative Tribunal · (2019) 08 CAT CK 0040
Central Civil Services (Pension) Rules, 1972 — Rule 48, 48(1), 48(2), 48A
Tribunals and Commissions16 Aug 2019Disposed Off
Monika Aggarwal Vs Union Of India Through And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0048
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16
Tribunals and Commissions16 Aug 2019Disposed Off
Dr. H.P. Singh Vs Union Of India Through
Central Administrative Tribunal · (2019) 08 CAT CK 0044
Tribunals and Commissions16 Aug 2019Disposed Off
Sugam Arora And Anr Vs Dr. C. Chandramouli
Central Administrative Tribunal · (2019) 08 CAT CK 0043
Tribunals and Commissions16 Aug 2019Disposed Off
Uttam Dey Sarkar And Ors Vs Dr. C. Chandramouli
Central Administrative Tribunal · (2019) 08 CAT CK 0041
Tribunals and Commissions16 Aug 2019Dismissed
Bhajan Lal Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0033
Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 9.21
Tribunals and Commissions14 Aug 2019
Madan Pal Singh Vs The Chief Secretary & Ors.
Central Administrative Tribunal · (2019) 08 CAT CK 0820
POC Act, 1988-Section 7/13(1)(d)Constitution of India-Article 300-AC.C.S. (Pension) Rules, 1972-Rule 9, 69
Tribunals and Commissions14 Aug 2019Allowed
Kishan Lal Vs Govt. Of NCT Of Delhi Through The Chief Secretary And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0067
Tribunals and Commissions14 Aug 2019Dismissed
G.S. Purba Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0045
Tribunals and Commissions14 Aug 2019Dismissed
Tara Singh And Anr Vs Union Of India Through The GM And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0034
Tribunals and Commissions14 Aug 2019Dismissed
Naresh Kumar Vs Chairperson cum Managing Director And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0032
Tribunals and Commissions14 Aug 2019Dismissed
Manju Yadav Vs Kendriya Vidyalaya Sanathan
Central Administrative Tribunal · (2019) 08 CAT CK 0031
Constitution Of India, 1950 — Article 226