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Central Administrative Tribunal judgments

11,267 judgments · page 404 of 564

Tribunals and Commissions30 Aug 2019Dismissed

Naseema And Ors Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0092

Administrative Tribunals Act, 1985 — Section 14Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
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Tribunals and Commissions30 Aug 2019Disposed Off

Dr. Shipra Agarwal Vs Government Of India

Central Administrative Tribunal · (2019) 08 CAT CK 0085

Maternity Benefits Act, 1961 — Section 4, 5, 12, 21, 23, 27Constitution Of India, 1950 — Article 12, 14, 15, 15(3)
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Tribunals and Commissions27 Aug 2019Dismissed

Rakesh Kumar Vs Govt. Of NCT Of Delhi And Anr

Central Administrative Tribunal · (2019) 08 CAT CK 0084

Central Civil Services (Medical Examination) Rules, 1957 — Rule 2Central Civil Services (Pension) Rules, 1972 — Rule 38Constitution Of India, 1950 — Article 226
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Tribunals and Commissions27 Aug 2019Dismissed

Inspr. Krishan Vs Govt. Of NCTD Through And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0077

Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 24(3)Central Civil Services Conduct Rules, 1964 — Rule 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18
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Tribunals and Commissions27 Aug 2019Dismissed

Narottam Singh Shami Vs Govt. Of NCTD Through And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0061

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Section 14, 68, 69(1)(c)Central Civil Services (Pension) Rules, 1972 — Rule 68Constitution Of India, 1950 — Article 14, 19, 21
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