Tribunals and Commissions04 Sept 2019Dismissed
Ratan Lal Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0004
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 403 of 564
Tribunals and Commissions04 Sept 2019Dismissed
Neeru Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0003
Tribunals and Commissions03 Sept 2019Allowed
Sudhir Kumar And Ors Vs Central Vigilance Commission And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0049
Tribunals and Commissions03 Sept 2019Dismissed
Pradeep And Ors Vs Charan Singh Chauhan And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0019
Administrative Tribunals Act, 1985 — Section 19, 22, 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions03 Sept 2019Disposed Off
Laxmi Devi Vs Prasar Bharati Through Its CEO And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0016
Constitution Of India, 1950 — Article 226
Tribunals and Commissions03 Sept 2019Allowed
Rati Ram Dhawaria Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0002
Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15, 23(ii)
Tribunals and Commissions03 Sept 2019Allowed
Arvind Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0001
Railway Services (Pension) Rules, 1993 — Rule 20, 107
Tribunals and Commissions02 Sept 2019Dismissed
Surinderpal Tanwar Vs South Delhi Municipal Corporation And Anr
Central Administrative Tribunal · (2019) 09 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions02 Sept 2019Dismissed
Rajpal Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions02 Sept 2019Disposed Off
P.K. Chaturvedi Vs Union Of India Through And Anr
Central Administrative Tribunal · (2019) 09 CAT CK 0011
Constitution Of India, 1950 — Article 14, 19, 21, 300A
Tribunals and Commissions02 Sept 2019Dismissed
Ashok Raj Arora Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0010
Indian Penal Code, 1860 — Section 120B, 170, 384, 419, 420, 511Central Civil Service (Conduct) Rules, 1964 — Rule 3(i), 3(ii), 3(iii)Central Civil Services (Leave) Rules, 1972 — Rule 39(3)
Tribunals and Commissions02 Sept 2019Allowed/Disposed Off
Dr. Yog Dhyan Banga Vs Union Of India And Anr
Central Administrative Tribunal · (2019) 09 CAT CK 0009
Central Civil Services (Pension) Rules, 1972 — Rule 68
Tribunals and Commissions02 Sept 2019Disposed Off
Amita Sudan Vs Govt. Of NCT Of Delhi Through And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0007
Central Civil Services (Pension) Rules, 1972 — Rule 59(2)
Tribunals and Commissions02 Sept 2019Allowed
Abhishek Yadav Vs Staff Selection Commission (NR) And Anr
Central Administrative Tribunal · (2019) 09 CAT CK 0006
Tribunals and Commissions30 Aug 2019Dismissed
Hodil Singh Vs Govt. Of NCT Of Delhi Through And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0098
Central Civil Services (Pension) Rules, 1972 — Rule 39, 41, 41(1)
Tribunals and Commissions30 Aug 2019Dismissed
Rajkumar Vs Vice Chairman And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0097
Tribunals and Commissions30 Aug 2019Disposed Off
Ram Kumar Rathi Vs Hon'ble Lt. Governor Of Delhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0096
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 25A, 25B, 25C
Tribunals and Commissions30 Aug 2019Dismissed
Dogar Ram Vs Ministry Of Science And Technology And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0095
Central Civil Services (Pension) Rules, 1972 — Rule 5, 5(1), 5(2), 81(1), 83(1)
Tribunals and Commissions30 Aug 2019Disposed Off
Union Of India And Others Vs Bishamber Dayal
Central Administrative Tribunal · (2019) 08 CAT CK 0094
Administrative Tribunal Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions30 Aug 2019Dismissed
Secretary And Ors Vs Devi Saran
Central Administrative Tribunal · (2019) 08 CAT CK 0093
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226