CourtKutchehry.com

COURT ARCHIVE

Central Administrative Tribunal judgments

11,267 judgments · page 402 of 564

Tribunals and Commissions11 Sept 2019Dismissed

Swatantra Kumar Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0022

Indian Penal Code, 1860 — Section 120(b), 201, 409, 457, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Read judgment
Tribunals and Commissions06 Sept 2019Dismissed

Union Of India Through And Ors Vs Ram

Central Administrative Tribunal · (2019) 09 CAT CK 0018

Code Of Criminal Procedure, 1973 — Section 173(2) 173(8)Administrative Tribunals Act, 1985 — Section 20(1), 20(2), 20(2)(b), 21(1)(b), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Read judgment
Tribunals and Commissions05 Sept 2019Dismissed

Jagdish Chand Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0017

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Central Civil Service (Pension) Rules, 1972 — Rule 5(2)Constitution Of India, 1950 — Article 14, 21, 309, 148(5)
Read judgment
Tribunals and Commissions05 Sept 2019Allowed

Ram Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0014

Hindu Marriage Act, 1955 — Section 5(i), 16Hindu Succession Act, 1956 — Section 8, 10Administrative Tribunals Act, 1985 — Section 21
Read judgment
Tribunals and Commissions04 Sept 2019Dismissed

Amardeep Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0008

Administrative Tribunal Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Read judgment