Tribunals and Commissions26 Sept 2019Disposed Of
Delhi Transport Corporation Vs Mukesh Chander And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0070
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 400 of 564
Tribunals and Commissions26 Sept 2019Dismissed
Dharam Pal Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0069
Tribunals and Commissions26 Sept 2019Dismissed
Laxmi Chand Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0061
Tribunals and Commissions26 Sept 2019Allowed
Manju Sehgal Vs Kendriya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0059
Tribunals and Commissions25 Sept 2019Dismissed
Sudhir Kumar Vs Director Of Education And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0072
Tribunals and Commissions25 Sept 2019Dismissed
Union Of India And Ors Vs Hari Prem Malik And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0071
Tribunals and Commissions24 Sept 2019Dismissed
ML Dua Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0075
Tribunals and Commissions24 Sept 2019Dismissed
Jui Deogaokar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0073
Administrative Tribunals Act, 1985 — Section 20
Tribunals and Commissions24 Sept 2019Dismissed
Rameshwar Dass Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0068
Tribunals and Commissions24 Sept 2019Allowed
Rani Devi Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0067
Tribunals and Commissions24 Sept 2019Allowed/Disposed Of
Saroj Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0066
Tribunals and Commissions24 Sept 2019Dismissed
Divesh Kumar Vs Secretary to Government Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0065
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Constitution Of India, 1950 — Article 226
Tribunals and Commissions24 Sept 2019Dismissed
Surender Kumar Rana Vs Commissioner (North DMC) And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0064
Tribunals and Commissions24 Sept 2019Dismissed
Murari Lal Mathur Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0063
Tribunals and Commissions24 Sept 2019Dismissed
Rashmi Sinha Vs General Manager Northern Railway Head Quarter And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0062
Administrative Tribunals Act, 1985 &mdash Section 19, 20(2)(a),(b) 21(1) (a) (b), (2), (3)Railways Discipline Appeal Rules, 1968 — Rule 6 (VIII)
Tribunals and Commissions24 Sept 2019Disposed Of
Samay Singh Sandhya Vs Chairman Delhi Development Authority And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0060
Tribunals and Commissions24 Sept 2019Disposed Of
India Trade Promotion Organisation And Ors Vs Union Of India Through The Secretary And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0056
Tribunals and Commissions23 Sept 2019Disposed Of
Ramesh Chand Yadav And Ors Vs National Capital Territory Of Delhi And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0057
Tribunals and Commissions23 Sept 2019Dismissed
V.K. Pandey And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0048
Administrative Tribunals Act, 1985 — Section 20
Tribunals and Commissions20 Sept 2019Dismissed
Rajesh Kumar Bairwa Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0052