Tribunals and Commissions10 Oct 2019Dismissed
Sheela Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0024
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 398 of 564
Tribunals and Commissions10 Oct 2019Dismissed
Suresh Kumar Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 19, 20(2)(a), 20(2)(b), 21, 21(1), 21(a), 21(b), 21(2), 21(1)(a), 21(1)(b), 21(2)(a), 21(2)(b), 21(3)Constitution Of India, 1950 — Article 58
Tribunals and Commissions09 Oct 2019
Anila Rajendran & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0836
Constitution of India
Tribunals and Commissions09 Oct 2019
Kamla Devi Vs Secretary Of Sports Authority Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0827
Tribunals and Commissions09 Oct 2019
Suresh Chandra Gautam Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0823
Railway Service (Pension) Rules, 1993-Rule 80
Tribunals and Commissions09 Oct 2019
Mrs. Vimla Chauhan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0821
CCS (LTC) Rules
Tribunals and Commissions09 Oct 2019Dismissed
Satish ChAndra Verma Vs State Of Gujarat
Central Administrative Tribunal · (2019) 10 CAT CK 0019
Administrative Tribunals Act, 1985 — Section 3(q)(v)
Tribunals and Commissions09 Oct 2019Dismissed
Kamla Devi Vs Secretary Of Sports Authority Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0017
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions09 Oct 2019Disposed Of
Non-Medical Scientist Forum And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0016
Tribunals and Commissions09 Oct 2019Dismissed
Vimla Chauhan And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0015
Tribunals and Commissions09 Oct 2019Disposed Of
Suresh Chandra Gautam Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0014
Railway Service (Pension) Rules, 1993 — Rule 80
Tribunals and Commissions07 Oct 2019
Union Of India & Ors. Vs Sh. Gurdeep Singh & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0816
Administrative Tribunals Act, 1985-Section 22(3)(f)
Tribunals and Commissions07 Oct 2019
Sushil Kumar Bali Vs Govt. Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0814
Constitution of India-Article 226CPC-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions07 Oct 2019Allowed
Om Prakash Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0021
Tribunals and Commissions07 Oct 2019Dismissed
Prem ChAnd Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0020
Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions07 Oct 2019Dismissed
Sarvesh Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 19, 20(2)(a), 20(2)(b), 21, 21(1)(a), 21(1)(b), 21(3)Constitution Of India, 1950 — Article 58
Tribunals and Commissions07 Oct 2019Dismissed
Union Of India And Ors Vs Gurdeep Singh
Central Administrative Tribunal · (2019) 10 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions07 Oct 2019Dismissed
Sushil Kumar Bali Vs Govt. Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0012
Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions03 Oct 2019Disposed Of
Dr. Samvedna Sindani Singhani Vs Director Of Hospital Administration & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0834
Municipal Corporation Service Regulations, 1959-Regulation 3Constitution of India-Article 14, 16(1), 226Maternity Benefits Act, 1961
Tribunals and Commissions03 Oct 2019
Vinod Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0831