Tribunals and Commissions14 Oct 2019Dismissed
Rekha Meena Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0030
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 397 of 564
Tribunals and Commissions14 Oct 2019Disposed Of
Sushil Kumar Maurya Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0029
Tribunals and Commissions14 Oct 2019Disposed Of
H.K. Malik Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0028
Administrative Tribunals Act 1985 — Section 19
Tribunals and Commissions14 Oct 2019Dismissed
SI NAnd Kishore Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0027
Tribunals and Commissions14 Oct 2019Disposed Of
Chhotu Ram Gupta Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0026
Tribunals and Commissions14 Oct 2019Allowed
Chitra Singh Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0025
Tribunals and Commissions11 Oct 2019
Sub-Inspector (Exe.) Balvinder Singh Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0829
Administrative Tribunals Act, 1985-Section 19IPC-Section 348, 341, 34, 323
Tribunals and Commissions11 Oct 2019
Nathu Ram & Ors. Vs Sandeep Kumar & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0824
Tribunals and Commissions11 Oct 2019
Brajesh Kumar Vs Mr. T.P. Singh & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0841
Tribunals and Commissions11 Oct 2019
Himanshu Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0800
Constitution of India-Article 226CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions11 Oct 2019Dismissed
Himanshu Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0041
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions11 Oct 2019Partly Allowed
Sub-Inspector (Exe.) Balvinder Singh Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0033
Administrative Tribunals Act 1985 — Section 19Indian Penal Code, 1860 — Section 34, 95, 111, 323, 341,348
Tribunals and Commissions11 Oct 2019Dismissed
Nathu Ram And Ors Vs SAndeep Kumar And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0032
Tribunals and Commissions11 Oct 2019Dismissed
Brajesh Kumar Vs T.P. Singh And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0031
Tribunals and Commissions11 Oct 2019Dismissed
Tilak Raj Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0022
Tribunals and Commissions10 Oct 2019
Smt. Sheela Devi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0833
Tribunals and Commissions10 Oct 2019
Shriom Dalal Vs Government of NCT of Delhi & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0825
Tribunals and Commissions10 Oct 2019
Shishu Paul Verma Vs Chief Administrative Officer (Railway) - cum - Revisional Authority & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0805
IREC-Vol.II-Rule 1342/FR-33, 1342/FR-53, Sub Rule 7 of Rule 1343/FR-54Constitution of India-Article 300A
Tribunals and Commissions10 Oct 2019Disposed Of
Shishu Paul Verma Vs Chief Administrative Officer And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0042
Constitution Of India, 1950 — Article 300A
Tribunals and Commissions10 Oct 2019Allowed
Shriom Dalal Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0039