Tribunals and Commissions03 Oct 2019
Dr. VP Garg & Ors. Vs The Commissioner & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0815
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 399 of 564
Tribunals and Commissions03 Oct 2019
Surender Pandita & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0769
Ministry of Civil Aviation, Directorate General of Civil Aviation (Operations) Group 'A' Posts Recruitment Rules, 2018
Tribunals and Commissions03 Oct 2019Dismissed
Surender Pandita And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0085
Tribunals and Commissions03 Oct 2019Allowed
Samvedna Sindani Singhani Vs Director Of Hospital Administration And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0011
Constitution Of India, 1950 — Article 226Municipal Corporation Service Regulations, 1959 — Regulation 3
Tribunals and Commissions03 Oct 2019Disposed Of
Vinod Kumar Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0009
Tribunals and Commissions03 Oct 2019Disposed Of
Vp Garg And Ors Vs Commissioner Kendriya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0008
Tribunals and Commissions03 Oct 2019Disposed Of
Nandan Singh Koranga Vs CEO/Secretary, NITI Aayog And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0006
Tribunals and Commissions03 Oct 2019Disposed Of
Bhim Singh aged Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0005
Tribunals and Commissions01 Oct 2019
Smt. Sarun Nisha & Anr. Vs The Director General & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0830
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15Constitution of India-Article 226
Tribunals and Commissions01 Oct 2019
Ram Bhajan Vs Govt. Of N.C.T.D & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0818
Tribunals and Commissions01 Oct 2019Disposed Of
Ram Bhajan Vs Govt. Of N.C.T.D And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0010
Tribunals and Commissions01 Oct 2019Dismissed
Sarun Nisha And Ors Vs Director General And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0007
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Constitution Of India, 1950 — Article 226
Tribunals and Commissions01 Oct 2019Dismissed
Ramesh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0004
Tribunals and Commissions30 Sept 2019Dismissed
Virender Punia And Ors Vs Commissioner, North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0079
Tribunals and Commissions30 Sept 2019Disposed Of
Jagdish Chandra Nainwal And Ors Vs Sanjay Mitra And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0078
Tribunals and Commissions27 Sept 2019Dismissed
Jagdish Prasad Meena Vs Govt. Of NCT of Delhi And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0081
Central Civil Services (Pension) Rules, 1972 — Rule 41, 39, 41(1)
Tribunals and Commissions27 Sept 2019Disposed Of
K.S. Dhingra Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0080
Central Civil Services (Pension) Rules, 1972 — Rule 70, 70(1)(2), 33
Tribunals and Commissions27 Sept 2019Dismissed
Naveen Kumar Vs Delhi Police And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0077
Constitution Of India, 1950 — Article 226
Tribunals and Commissions27 Sept 2019Dismissed
Varun Parashar And Ors Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0074
Constitution Of India, 1950 — Article 226
Tribunals and Commissions26 Sept 2019Dismissed
Subhash Chandra Vs Prasar Bharti Corporation And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0076