Tribunals and Commissions16 Oct 2019Allowed
Anuradha Mookerjee Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0087
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 395 of 564
Tribunals and Commissions16 Oct 2019Dismissed
Shashi Gupta Vs Union Of India And Anr
Central Administrative Tribunal · (2019) 10 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Oct 2019
Smt. Jagbiri Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0832
CCS (Pension) RulesConstitution of India-Article 21Rules applicable to Railway Establishments-Rule 2318, 2311, sub-rule 3(b)
Tribunals and Commissions15 Oct 2019
Vivek Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0811
Constitution of India-Article 14, 233(2)Rajasthan Medical Services (Collegiate Branch) Rules, 1962-Rule 11(1), 12Higher Judicial Service Rules
Tribunals and Commissions15 Oct 2019
Abhishek Pandey & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0808
CSS Rules, 1962-Rule 2(c)
Tribunals and Commissions15 Oct 2019
Neeraj Kumar Malik Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0806
Tribunals and Commissions15 Oct 2019
Surinder Kumar Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0804
Indian Evidence ActConstitution of India-Article 226
Tribunals and Commissions15 Oct 2019
Satpal Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0802
CCS (CCA) Rules, 1965-Rule 11 (ix), sub rule (I)CCS (Conduct) Rules, 1964-Rule 3 (1) (i), (ii) and (iii), 16Constitution of India-Article 309
Tribunals and Commissions15 Oct 2019
Shri Harjeet Singh Chadha & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0801
Constitution of India-Article 239 AA, 14, 16
Tribunals and Commissions15 Oct 2019
Radhey Shyam Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0799
Constitution of India-Article 14, 16
Tribunals and Commissions15 Oct 2019
Sushila Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0781
Tribunals and Commissions15 Oct 2019Disposed Of
Sushila Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0072
Tribunals and Commissions15 Oct 2019Dismissed
Harjeet Singh Chadha And Ors Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0051
Constitution Of India, 1950 — Article 14, 16, 239AA
Tribunals and Commissions15 Oct 2019Dismissed
Satpal Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0049
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 11(ix)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 16Constitution Of India, 1950 — Article 309
Tribunals and Commissions15 Oct 2019Dismissed
Vivek Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0048
Rajasthan Medical Services (Collegiate Branch) Rules, 1962 — Rule 11(1), 12Constitution Of India, 1950 — Article 14, 233(2)
Tribunals and Commissions15 Oct 2019Dismissed
Sanjay Kumar Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0046
Indian Penal Code, 1860 — Section 34, 279, 323, 341, 427
Tribunals and Commissions15 Oct 2019Dismissed
Radhey Shyam Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0045
Constitution Of India, 1950 — Article 14, 16Motor Vehicles Act, 1988 — Section 3, 81
Tribunals and Commissions15 Oct 2019Dismissed
Neeraj Kumar Malik Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0044
Tribunals and Commissions15 Oct 2019Dismissed
Abhishek Pandey And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0038
Central Scretariat Clerical Service Rules, 1962 — Rule 2(c)
Tribunals and Commissions15 Oct 2019Dismissed
Surinder Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 10 CAT CK 0037
Constitution Of India, 1950 — Article 226