Tribunals and Commissions25 Oct 2019Allowed
Jai Bhagwan Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0069
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 393 of 564
Tribunals and Commissions25 Oct 2019Disposed Of
Munna Lal Premi Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0067
Tribunals and Commissions25 Oct 2019Dismissed
Satbir Swami Vs Ministry Of Railways And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0064
Tribunals and Commissions23 Oct 2019
Pokori China Guravalan Vs Union Of India
Central Administrative Tribunal · (2019) 10 CAT CK 0828
AT Act, 1985-Section 20
Tribunals and Commissions23 Oct 2019
Pushpa Devi Vs The Commissioner Of Police, Delhi & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0807
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 41Constitution of India-Directive Principles of the State Policy, Article 309, 21
Tribunals and Commissions23 Oct 2019
Raghvendra Singh Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0790
Constitution of India-Article 20DMC Act-Section 90-ADMC (Control and Appeal) Regulations, 1959-Regulation 8
Tribunals and Commissions23 Oct 2019
Chotti Devi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0788
Tribunals and Commissions23 Oct 2019
Smt. Anita Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0786
Tribunals and Commissions23 Oct 2019
Shri Raj Pal Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 10 CAT CK 0784
DRTA (Condition of Appointment and Services) Regulations Act, 1952-Clause 15(2)(4)
Tribunals and Commissions23 Oct 2019
PK Modwill Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0782
CCS Pension Rules, 1972-Rule 49
Tribunals and Commissions23 Oct 2019Disposed Of
PK Modwill Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0073
Central Civil Services (Pension) Rules, 1972 — Rule 49
Tribunals and Commissions23 Oct 2019Disposed Of
Chotti Devi And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0071
Tribunals and Commissions23 Oct 2019Disposed Of
Pokori China Guravalan Vs Union Of India
Central Administrative Tribunal · (2019) 10 CAT CK 0070
Administrative Tribunals Act, 1985 — Section 20
Tribunals and Commissions23 Oct 2019Disposed Of
Anita Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0065
Tribunals and Commissions23 Oct 2019Dismissed
Raj Pal Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 10 CAT CK 0063
Tribunals and Commissions23 Oct 2019Dismissed
Raghvendra Singh Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0061
Delhi Municipal Corporation Act, 1957 — Section 90ACentral Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 9, 15Constitution Of India, 1950 — Article 20
Tribunals and Commissions23 Oct 2019Disposed Of
Pushpa Devi Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0059
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1965 — Rule 41Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 8, 8(a), 10, 27
Tribunals and Commissions22 Oct 2019
Sandeep Sirohi Vs Chief Secretary/Secretary & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0792
Administrative Tribunals Act, 1985-Section 22(2)(3)(f), 22(2)(f), 22(3)(f)CPC-Section 114, Order XLVII Rule 1
Tribunals and Commissions22 Oct 2019
Sh. Mangha Singh Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0791
Administrative Tribunals Act, 1985-Section 22(2)(3)(f), 22(3)(f), 22(2)(f), 22(3)CPC-Section 114, Order XLVII Rule 1
Tribunals and Commissions22 Oct 2019
Shri Satbir & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0785
CAT (Procedure) Rules, 1987-Rule 15Station Working Rules