Tribunals and Commissions31 Oct 2019Dismissed
Bhagwan Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0090
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 392 of 564
Tribunals and Commissions31 Oct 2019Allowed
Pradip Kumar Basu Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0089
Tribunals and Commissions31 Oct 2019Dismissed
Ajay And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0088
Tribunals and Commissions31 Oct 2019Dismissed
Sunita Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0086
Administrative Tribunals Act, 1985 — 19, 21, 21(1)Constitution Of India, 1950 — Article 14, 58
Tribunals and Commissions31 Oct 2019Disposed Of
RN Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0083
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions31 Oct 2019Dismissed
Janak Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0082
Railway Services (Pension) Rules, 1993 — Rule 20
Tribunals and Commissions31 Oct 2019Dismissed
Satwanti Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0081
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions31 Oct 2019Allowed
Santosh Koundal Vs Secretary, New Delhi Municipal Council And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0080
Tribunals and Commissions31 Oct 2019Dismissed
Balak Ram Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0079
Cantonments Act, 2006 — Section 10(2)Administrative Tribunals Act, 1985 — Section 14(2), 14(3)Cantonment Fund Serviced Rules, 1937 — Rule 1
Tribunals and Commissions31 Oct 2019Disposed Of
Rajesh Kumar Meena Vs Ministry Of Railways And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0078
Tribunals and Commissions31 Oct 2019Dismissed
Shakuntala Patwal @ Shakuntala Devi Vs Union Of India And Another
Central Administrative Tribunal · (2019) 10 CAT CK 0076
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions31 Oct 2019Disposed Of
Central PWD Engineers Association And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0074
Central Civil Service (Recognition Of Service Associations) Rules, 1993 — Rule 5, 6(e), 6, 8
Tribunals and Commissions30 Oct 2019
Shri RP Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0776
Tribunals and Commissions30 Oct 2019
Smt. Sumarti Devi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0772
CAT Procedure Rules, 1987-Rule 15
Tribunals and Commissions30 Oct 2019Disposed Of
Sumarti Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0084
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions30 Oct 2019Dismissed
RP Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0077
Tribunals and Commissions25 Oct 2019
Munna Lal Premi Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0756
Tribunals and Commissions25 Oct 2019
Sanjay Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0796
IPC-Section 341, 323, 34, 279, 427Motor Vehicle Act-Section 3/81Excise Act
Tribunals and Commissions25 Oct 2019Dismissed
Satbir Swami Vs Ministry Of Railways, Government Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0793
Tribunals and Commissions25 Oct 2019
Jai Bhagwan Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0789