COURT ARCHIVE

Central Administrative Tribunal judgments

11,267 judgments · page 390 of 564

Tribunals and Commissions05 Nov 2019

Kushagra Vs Union Of India & Ors.

Central Administrative Tribunal · (2019) 11 CAT CK 0973

Hindu Marriage Act, 1955-Section 9, 13, 24Central Civil Services (Pension) Rules, 1972-Rule 54, 54(12), 54 sub-rule (14(b)(i)), Sub-Rule (8)(ii) of Rule 54
Tribunals and Commissions05 Nov 2019Dismissed

HC Rajesh Kumar Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2019) 11 CAT CK 0013

Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(3), 16(3)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions05 Nov 2019Disposed Of

Kushagra Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 11 CAT CK 0007

Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(8)(ii), 54(12), 54(14)(b)(i)
Tribunals and Commissions04 Nov 2019Partly Allowed

Sanjay Verma Vs Delhi Police And Ors

Central Administrative Tribunal · (2019) 11 CAT CK 0009

Prevention Of Corruption (POC) Act, 1988 — Section 7Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21(a), 61, 85Delhi Police Act, 1978 — Section 21(3)