Tribunals and Commissions14 Nov 2019Dismissed
Meenakshi Shukla Vs Director Of Education And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0033
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 389 of 564
Tribunals and Commissions14 Nov 2019Dismissed
Tarun Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0025
Delhi Police (Punishment And Appeal) Rules, 1980 — Rules 8, 10Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions14 Nov 2019Dismissed
Rakesh Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0024
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions14 Nov 2019Dismissed
Pawan Kumar Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0022
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions14 Nov 2019Disposed Of
Uma Shankar Vs T.P. Singh And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0021
Tribunals and Commissions14 Nov 2019Dismissed
Subhash Chander Vs . Govt. Of NCT And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0020
Tribunals and Commissions07 Nov 2019
Narendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0968
Constitution of India-Article 226CPC-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions07 Nov 2019
Anita Suresh Vs Director General & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0967
Tribunals and Commissions07 Nov 2019
Laxmi Devi Vs UOI & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0966
Tribunals and Commissions07 Nov 2019Dismissed
Anita Suresh Vs Director General And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0018
Tribunals and Commissions07 Nov 2019Dismissed
Laxmi Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0017
Tribunals and Commissions07 Nov 2019Dismissed
Narendra Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0016
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions06 Nov 2019
Smt. Bhavna Gupta Vs The Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0969
IAS (Cadre) Rules, 1954-Rule 5 (2)IFS (Cadre) Rules, 1966-analogous Rules
Tribunals and Commissions06 Nov 2019
Shri Iswar Swaroop Bharti & Anr. Vs General Manager & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1007
Right to Information Act, 2005
Tribunals and Commissions06 Nov 2019Dismissed
Iswar Swaroop Bharti And ors Vs General Manager, Northern Railway And ors
Central Administrative Tribunal · (2019) 11 CAT CK 0023
Tribunals and Commissions06 Nov 2019Disposed Of
Bhavna Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0015
Indian Administrative Service (Cadre) Rules, 1954 — Rule 5(2)
Tribunals and Commissions05 Nov 2019
HC Rajesh Kumar Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0983
Delhi Agricultural Cattle Preservation Act, 1994CCS Conduct Rules, 1964Delhi Police (Punishment and Appeal) Rules, 1980-Rule 15(3), 16(3)
Tribunals and Commissions05 Nov 2019
Nitin Joon Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0981
Hindu Marriage Act, 1955-Section 16(3), 16, 5(i), 5Hindu Succession Act, 1956-Sections 8, 10 and the ScheduleConstitution of India-Articles 14, 16
Tribunals and Commissions05 Nov 2019
Smt. Dhanwanti Vs The Chairman, NDMC & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0980
Tribunals and Commissions05 Nov 2019
J.M. Sahay Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0974
Central Civil Services (Pension) Rules, 1972-Rule 10, 10(1), 10(2), 10(6), proviso (ii) of Rule 10(6)