Tribunals and Commissions25 Nov 2019Dismissed/Disposed Of
Rubi Soni Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0042
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 387 of 564
Tribunals and Commissions22 Nov 2019
Yadunandan Bansal Vs GNCT thorough Chief Secretary of Delhi & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0962
Central Civil Services (Temporary Service) Rules, 1965-Rule 5(1), 5
Tribunals and Commissions22 Nov 2019
Smt. Nandi Devi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1013
Gratuity Act
Tribunals and Commissions22 Nov 2019
Mahender Singh Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0996
Gratuity ActCCS (Pension) Rules-Rule 2, 13, Clause 49 (1), 48-A
Tribunals and Commissions22 Nov 2019Dismissed/Disposed Of
Mahender Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0036
Central Civil Services (Pension) Rules, 1972 — Rule 48A
Tribunals and Commissions22 Nov 2019Allowed
Nandi Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0035
Tribunals and Commissions22 Nov 2019Disposed Of
Yadunandan Bansal Vs GNCT And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0030
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
Tribunals and Commissions21 Nov 2019
Nitin Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 11 CAT CK 0988
Tribunals and Commissions21 Nov 2019
Vijay Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0987
Tribunals and Commissions21 Nov 2019Dismissed
Nitin Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 11 CAT CK 0050
Tribunals and Commissions21 Nov 2019Dismissed
Vijay Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0049
Tribunals and Commissions20 Nov 2019
Vijay Kumar & Ors. Vs Union of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0960
Tribunals and Commissions20 Nov 2019
Anil Bhai Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1005
Tribunals and Commissions20 Nov 2019
Sh. Rakesh Kumar & Anr. Vs Ministry Of Agriculture & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1004
Constitution of IndiaCSS (Revised Pay) Rules, 2008-Clause (v)
Tribunals and Commissions20 Nov 2019
Anil Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 1002
Tribunals and Commissions20 Nov 2019
Mohd. Asif & Anr. Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0997
Tribunals and Commissions20 Nov 2019
B.S. Manik Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0993
DDA, Conduct, Disciplinary and Appeal Regulations, 1999
Tribunals and Commissions20 Nov 2019Dismissed
Anil Bhai Vs Commissioner Of Police And Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0040
Tribunals and Commissions20 Nov 2019Partly Allowed
B.S. Manik Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0039
Tribunals and Commissions20 Nov 2019Allowed
Mohd. Asif And Ors Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0038