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Central Administrative Tribunal judgments

11,267 judgments · page 386 of 564

Tribunals and Commissions02 Dec 2019Dismissed

Kishan Chand Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 12 CAT CK 0001

Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2)(a)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11, 14, 15, 15(2)Constitution Of India, 1950 — Article 226, 320(3)(c)
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Tribunals and Commissions26 Nov 2019

Mool Chand Vs Union Of India & Ors.

Central Administrative Tribunal · (2019) 11 CAT CK 0991

Railway Service Conduct Rules, 1966-Rule 3.1 (i), (ii) and (iii)Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 15(2)
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Tribunals and Commissions26 Nov 2019Allowed

Mool Chand Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 11 CAT CK 0043

Railway Service Conduct Rules, 1966 — Rule 3.1(i), 3.1(2), 3.1(3)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 15(2)
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