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Central Administrative Tribunal judgments

11,267 judgments · page 384 of 564

Tribunals and Commissions12 Dec 2019Dismissed

Kamal Pathak Vs AIIMS And Ors

Central Administrative Tribunal · (2019) 12 CAT CK 0031

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
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Tribunals and Commissions12 Dec 2019Dismissed

Dinesh Kumar Vs Government Of NCT Of Delhi

Central Administrative Tribunal · (2019) 12 CAT CK 0021

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i)(ii)(iii)Constitution Of India, 1950 — Article 226, 227
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Tribunals and Commissions10 Dec 2019Dismissed

Pradyumn Pathak Vs Union Of India

Central Administrative Tribunal · (2019) 12 CAT CK 0011

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
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