Tribunals and Commissions09 Dec 2019Disposed Of
Mahakar Singh Gurjar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0008
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 385 of 564
Tribunals and Commissions09 Dec 2019Allowed
Kuldeep Singh Dhull Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0007
Tribunals and Commissions06 Dec 2019
Rajeev Kumar Chadha Vs Rishi Kumar Shukla & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0808
Tribunals and Commissions06 Dec 2019
Kailash Nath & Ors. Vs Ranjanish Sahai & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0803
Tribunals and Commissions06 Dec 2019Dismissed
Raj Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0797
Tribunals and Commissions06 Dec 2019Disposed Of
Rajeev Kumar Chadha Vs Rishi Kumar Shukla And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0010
Tribunals and Commissions06 Dec 2019Dismissed
Raj Kumar Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0009
Tribunals and Commissions05 Dec 2019
Brij Pal Singh Gosain Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0809
Tribunals and Commissions05 Dec 2019
R.S. Sehrawat Vs SDMC & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0799
Tribunals and Commissions05 Dec 2019Dismissed
R.S. Sehrawat Vs SDMC And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0012
Tribunals and Commissions05 Dec 2019Dismissed
Brij Pal Singh Gosain Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0006
Tribunals and Commissions04 Dec 2019
Pulkit Sah & Ors. Vs The Chairman & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0814
Tribunals and Commissions04 Dec 2019
Sahraj Sab Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0812
Tribunals and Commissions04 Dec 2019
Sh. D.V. Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0811
Constitution of India
Tribunals and Commissions04 Dec 2019
Gargi Gupta Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0807
Administrative Tribunals Act, 1985-Section 21, 21 (1)Constitution of India-Article 14
Tribunals and Commissions04 Dec 2019Dismissed
Gargi Gupta Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 21, 21(1)Constitution Of India, 1950 — Article 14
Tribunals and Commissions04 Dec 2019Dismissed
D.V. Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0004
Tribunals and Commissions04 Dec 2019Dismissed
Sahraj Sab Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0003
Tribunals and Commissions04 Dec 2019Partly Allowed
Pulkit Sah And Ors Vs Chairman, Staff Selection Commission And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0002
Tribunals and Commissions02 Dec 2019
Kishan Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0815
CCS (Pension) Rules, 1972-Rule 9 (2) (a), 9Post Office S.B.-Rule 38 (1), 38 (2)CCS (CCA) Rules, 1965-Rule 11, 14, 15 (2), 15