Tribunals and Commissions17 Dec 2019Dismissed
Deepak Katara Vs Secretary, Ministry Of Health And Family Welfare And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0028
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 383 of 564
Tribunals and Commissions17 Dec 2019Dismissed
Girish Chander And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0027
Tribunals and Commissions16 Dec 2019
Kumar Vishal Vs Navodaya Vidyalaya Samiti
Central Administrative Tribunal · (2019) 12 CAT CK 0794
Right to Information Act, 2005
Tribunals and Commissions16 Dec 2019Disposed Of
Kumar Vishal Vs Navodaya Vidyalaya Samiti
Central Administrative Tribunal · (2019) 12 CAT CK 0018
Tribunals and Commissions13 Dec 2019
Rajbir Singh Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0805
Delhi Police (Punishment & Appeal) Rules, 1980Delhi Police At, 1978-Section 21C.C.S conduct Rules, 1964
Tribunals and Commissions13 Dec 2019
The Secretary, Ministry Of Finance, Department Of Revenue & Ors. Vs Sanjeev Kumar Meena & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0801
CPC-Section 114, Order XLVII Rule (1), 47 Rule 1Administrative Tribunal Act-Section 22(3), 22(3)(a) to (i), 22(3)(f), 22(2)(f)
Tribunals and Commissions13 Dec 2019
Constable Attar Singh Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0800
IPC-Sections 323, 325, 34Delhi Police (Punishment and Appeal) Rules 1980Constitution of India-Article 226/227
Tribunals and Commissions13 Dec 2019
Paramjit Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0798
Right to Information (RTI) ActFundamental Rules-Rule 22
Tribunals and Commissions13 Dec 2019
Varsha Sirohi Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0796
Tribunals and Commissions13 Dec 2019
Karan Pal Singh & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0793
Indian Railway Establishment Manual (IREM)-Rules 1309, 1301 and 1304 (2)
Tribunals and Commissions13 Dec 2019
Jai Prakash Vats Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0791
Tribunals and Commissions13 Dec 2019
Ramesh Chander Vs U.O.I. & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0790
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
Tribunals and Commissions13 Dec 2019Dismissed
Constable Attar Singh Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0024
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions13 Dec 2019Dismissed/Disposed Of
Varsha Sirohi Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0023
Tribunals and Commissions13 Dec 2019Dismissed
Rajbir Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0022
Delhi Police Act, 1978 — Section 21Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions13 Dec 2019Dismissed
Jai Prakash Vats Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0020
Tribunals and Commissions13 Dec 2019Dismissed
Ramesh Chander Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0019
Tribunals and Commissions13 Dec 2019Dismissed
Paramjit Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0017
Tribunals and Commissions13 Dec 2019Disposed Of
Karan Pal Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0016
Companies Act, 1956 — Section 47
Tribunals and Commissions13 Dec 2019Dismissed
Secretary, Ministry Of Finance Vs Sanjeev Kumar Meena And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0015
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1