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Central Administrative Tribunal judgments

11,267 judgments · page 381 of 564

Tribunals and Commissions07 Jan 2020Dismissed

Ashok Kumar Vs Union Of India And Ors

Central Administrative Tribunal · (2020) 01 CAT CK 0011

Code Of Criminal Procedure, 1973 — Section 197Central Civil Services (Pension) Rules, 1972 — Rule 9(6)(b)(i)Constitution Of India, 1950 — Article 14, 16