Tribunals and Commissions10 Jan 2020
Rama Devi & Anr. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1145
Contract Labour (Regulation & Abolition) Act, 1970
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 380 of 564
Tribunals and Commissions10 Jan 2020
Arun Kumar Verma Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1114
Central Civil Service (Leave) Rules, 1972-Rule 34, 39 (6)(a)(iii), 39, sub-rule (2) of Rule 39
Tribunals and Commissions10 Jan 2020
Dharampal & Ors. Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1113
Right to Information ActConstitution of India-Articles 14, 21Administrative Tribunals Act, 1985-Section 20, 21, 21 (2), 21 (3)
Tribunals and Commissions10 Jan 2020
Deepak Kumar & Ors. Vs Smt. Varsha Joshi
Central Administrative Tribunal · (2020) 01 CAT CK 1107
Tribunals and Commissions10 Jan 2020Dismissed/Disposed Of
Rama Devi And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0025
Tribunals and Commissions10 Jan 2020Disposed Of
Deepak Kumar And Ors Vs Varsha Joshi
Central Administrative Tribunal · (2020) 01 CAT CK 0021
Tribunals and Commissions10 Jan 2020Dismissed
Arun Kumar Verma Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0020
Central Civil Service (Leave) Rules, 1972 — Rule 34, 39(6)(a)(iii)
Tribunals and Commissions10 Jan 2020Dismissed
Dharampal And Ors Vs Delhi Development Authority
Central Administrative Tribunal · (2020) 01 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 20, 21, 21(2)Constitution Of India, 1950 — Article 14, 21
Tribunals and Commissions08 Jan 2020
Nitin Garg Vs Delhi State Industrial & Infrastructure Development Corporation Ltd. & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1148
Staff Service Rules
Tribunals and Commissions08 Jan 2020
Ex.Constable (Exe.) Parveen Kumar Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1147
Delhi Police (Punishment & Appeal) Rules, 1980-Rule 12IPC-Sections 307, 186, 353, 332, 411, 473, 34, 392, 395Arms Act-Sections 25, 27, 54, 59, 278
Tribunals and Commissions08 Jan 2020
Nitin Tanwar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1146
Administrative Tribunals Act, 1985-Sections 19, 20
Tribunals and Commissions08 Jan 2020
Chand Parkash Vs Govt. of N.C.T of Delhi & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1144
CCS (Pension) Rules-Rule 41Delhi Police (Punishment & Appeal) Rules, 1980-Rule 16(xi)
Tribunals and Commissions08 Jan 2020
Niraj Siwach Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1121
Tribunals and Commissions08 Jan 2020
Reena Vs Govt. Of N.C.T Of Delhi & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1142
Tribunals and Commissions08 Jan 2020Allowed
Chand Parkash Vs Govt. Of N.C.T Of Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0015
Central Civil Services (Pension) Rules, 1972 — Rule 41Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 16(xi)
Tribunals and Commissions08 Jan 2020Dismissed/Disposed Of
Nitin Tanwar Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0014
Administrative Tribunals Act, 1985 — Section 19, 20
Tribunals and Commissions08 Jan 2020Dismissed
Parveen Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0012
Indian Penal Code, 1860 — Section 34, 186, 307, 332, 353Arms Act, 1959 — Section 25, 27, 54, 59
Tribunals and Commissions08 Jan 2020Dismissed/Disposed Of
Niraj Siwach Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0010
Tribunals and Commissions08 Jan 2020Dismissed
Reena Vs Govt. Of N.C.T Of Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0009
Tribunals and Commissions07 Jan 2020
Ashok Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1125
Code of Criminal Procedure, 1973-Section 197Constitution of India-Articles 14, 16Central Civil Services (Pension) Rules, 1972-Rule 9(6)(b)(i)