Tribunals and Commissions03 Jan 2020Dismissed
Ravi Kumar Srivastava And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0003
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 382 of 564
Tribunals and Commissions03 Jan 2020Dismissed
Ashish Kumar Thakur And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0002
Tribunals and Commissions03 Jan 2020Partly Allowed
Narendra Kumar Jain Vs Union of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 14
Tribunals and Commissions02 Jan 2020
Tulsi Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1126
CAT (Procedure) Rules, 1987-Rule 15
Tribunals and Commissions02 Jan 2020
Sonia Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1120
Tribunals and Commissions02 Jan 2020
Krisha Pal Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1119
Tribunals and Commissions02 Jan 2020
Om Singh Vs The Chairman-cum-MD, Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1117
Tribunals and Commissions02 Jan 2020Partly Allowed
Om Singh Vs Chairman Cum MD And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0016
Tribunals and Commissions02 Jan 2020Dismissed
Krisha Pal Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0008
Tribunals and Commissions02 Jan 2020Dismissed
Sonia Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0006
Tribunals and Commissions02 Jan 2020Dismissed
Tulsi Ram Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0005
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions20 Dec 2019
Vikramjit Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0816
CCS (CCA) Rules, 1965
Tribunals and Commissions20 Dec 2019Disposed Of
Vikramjit Singh Vs Govt. Of NCT of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0036
Tribunals and Commissions20 Dec 2019Disposed Of
Bhagwan Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0035
Tribunals and Commissions18 Dec 2019
Dr. Venkateswaran V. Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0789
Food Safety and Standards Act, 2006-Section 90CCS (Redeployment of Surplus Staff) Rules, 1990-Rule 6(4)(a), 6(4) (a)All India Radio (Class III Posts) Recruitment Rules, 1964
Tribunals and Commissions18 Dec 2019Dismissed
Rohit Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0817
Tribunals and Commissions18 Dec 2019Dismissed
Rohit Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0034
Tribunals and Commissions18 Dec 2019Dismissed
Dr. Venkateswaran V. Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0025
Food Safety And Standards Act, 2006 — Section 90Central Civil Services (Redeployment Of Surplus Staff) Rules, 1990 — Rule 6(4)(a)
Tribunals and Commissions17 Dec 2019
Girish Chander & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0787
Tribunals and Commissions17 Dec 2019
Deepak Katara Vs The Secretary & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0785