Tribunals and Commissions20 Nov 2019Dismissed
Vijay Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0032
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 388 of 564
Tribunals and Commissions20 Nov 2019Dismissed
Rakesh Kumar And Ors Vs Ministry Of Agriculture And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0031
Tribunals and Commissions19 Nov 2019
Sh. O. Ravi, Retd. IAS Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 1001
Prevention of Corruption Act, 1988IPC
Tribunals and Commissions18 Nov 2019
Anuja Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0965
Tribunals and Commissions18 Nov 2019
Ex. Sub. Major Ashok Kumar Verma Vs Ministry Of Defence & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0964
DGQA (CASO) Recruitment Rules 2001RTI Act
Tribunals and Commissions18 Nov 2019
Jyoti Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0963
Tribunals and Commissions18 Nov 2019
Rakesh Kumar Gupta Vs GNCT, Delhi & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0961
Tribunals and Commissions18 Nov 2019
Krishan Kumar Agarwal Vs Director (HR), Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0999
Tribunals and Commissions18 Nov 2019Dismissed/Disposed Of
Krishan Kumar Agarwal Vs Director, Bharat Sanchar Nigam Limited And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0037
Tribunals and Commissions18 Nov 2019Dismissed
Anuja Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0029
Tribunals and Commissions18 Nov 2019Dismissed
Ex. Sub. Major Ashok Kumar Verma Vs Ministry Of Defence And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0028
Tribunals and Commissions18 Nov 2019Disposed Of
Jyoti Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0026
Tribunals and Commissions14 Nov 2019
Rakesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1011
Constitution of India-Article 14, 16
Tribunals and Commissions14 Nov 2019
Shri Pawan Kumar Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1010
Administrative Tribunals-Section 19Evidence ActConstitution of India-Article 226/227
Tribunals and Commissions14 Nov 2019
Tarun Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1009
CCS (Leave) Rules 1972Delhi Police (Punishment & Appeal) Rules, 1980-Rules 8 and 10Evidence Act
Tribunals and Commissions14 Nov 2019
Subhash Chander Vs Govt. Of NCT & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1008
Tribunals and Commissions14 Nov 2019
Uma Shankar Vs Shri T.P. Singh & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1006
Tribunals and Commissions14 Nov 2019
Smt. Meenakshi Shukla Vs Director Of Education & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1003
Tribunals and Commissions14 Nov 2019
Amarjeet Singh Anand Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1000
Recruitment Rules
Tribunals and Commissions14 Nov 2019Dismissed
Amarjeet Singh Anand Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2019) 11 CAT CK 0034