Tribunals and Commissions01 Nov 2019
Ranvir Singh Vs The Commissioner & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0982
FR-FR 56(j)CCS (Pension) Rules, 1972-Rule 48
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 391 of 564
Tribunals and Commissions01 Nov 2019
Ashok Kumar Vs Bharat Sanchar Nigam Ltd. & Others
Central Administrative Tribunal · (2019) 11 CAT CK 0977
CCS (Pension) Rules, 1972-Rule 14
Tribunals and Commissions01 Nov 2019
Shri Ajay Kumar Sharma Vs The Commissioner & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0976
FR-56(j)CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions01 Nov 2019Dismissed
Ajay Kumar Sharma Vs Commissioner, South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0003
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions01 Nov 2019Dismissed
Ranvir Singh Vs Commissioner, South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0002
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions01 Nov 2019Disposed Of
Ashok Kumar Vs Bharat Sanchar Nigam Ltd. And Others
Central Administrative Tribunal · (2019) 11 CAT CK 0001
Central Civil Services (Pension) Rules, 1972 — Rule 14
Tribunals and Commissions31 Oct 2019Dismissed
Ajay & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0780
Tribunals and Commissions31 Oct 2019
Central PWD Engineers Association & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0778
Central Civil Services (Recognition of Service Associations) Rules, 1993-Rule 5, 6, 6(e), 8
Tribunals and Commissions31 Oct 2019
Smt. Shakuntala Patwal @ Shakuntala Devi Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0777
Constitution of India-Article 14, 16
Tribunals and Commissions31 Oct 2019
Janak Singh Vs The Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0775
Railway Services (Pension) Rules, 1993-Rule 20 of Chapter II
Tribunals and Commissions31 Oct 2019
Rajesh Kumar Meena Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0774
Tribunals and Commissions31 Oct 2019
Balak Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0773
Cantonment Fund Serviced Rules, 1937-Rule 1Cantonments Act, 2006-Section 10(2)Constitution of India-Article 243P (e)
Tribunals and Commissions31 Oct 2019
RN Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0771
CAT (Procedure) Rules, 1987-Rule 15
Tribunals and Commissions31 Oct 2019
Elsy Jacob & Ors. Vs Director, Medical Services, All India Institute of Medical Sciences & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0770
Administrative Tribunals Act, 1985-Section 19Revised Pay Rules of 2008
Tribunals and Commissions31 Oct 2019
Santosh Koundal Vs The Secretary, New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0768
Tribunals and Commissions31 Oct 2019
Pradip Kumar Basu Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0767
Tribunals and Commissions31 Oct 2019
Sunita Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0765
Railway Servants (Disciplinary and Appeal) Rules, 1968Administrative Tribunals Act, 1985-Section 19, 21, 21(1), 21(3)Constitution of India-Article 14, 58
Tribunals and Commissions31 Oct 2019
Smt. Satwanti Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0764
Constitution of India-Articles 14, 16 and 21
Tribunals and Commissions31 Oct 2019
Bhagwan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0763
Tribunals and Commissions31 Oct 2019Allowed
Elsy Jacob And Ors Vs Director, Medical Services All India Institute Of Medical Sciences And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0091
Administrative Tribunals Act, 1985 — Section 19