Tribunals and Commissions22 Oct 2019
Narender Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0783
Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Para 10, Rule 8, Section 132
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 394 of 564
Tribunals and Commissions22 Oct 2019Disposed Of
Satbir And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0068
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions22 Oct 2019Disposed Of
Narender Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0066
Tribunals and Commissions22 Oct 2019Dismissed
Sandeep Sirohi Vs Chief Secretary And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0062
Administrative Tribunals Act, 1985 — Section 22(2)(3)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions22 Oct 2019Dismissed
Mangha Singh Vs Chief Secretary And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0060
Administrative Tribunals Act, 1985 — Section 22(2)(3)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions21 Oct 2019
Randhir Kumar Vs Chairman & Managing Director, Steel Authority Of India (SAIL) & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0762
Tribunals and Commissions21 Oct 2019
Daljit Singh Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0779
Indian Penal Code-Section 498-A, 304-BCentral Administrative Tribunals Act, 1985Fundamental Rules-Rule 54, 54(2), 54(6)
Tribunals and Commissions21 Oct 2019
Daljit Singh Vs Delhi Transport Corporation Vs
Central Administrative Tribunal · (2019) 10 CAT CK 0075
Indian Penal Code, 1860 — Section 304B, 498A
Tribunals and Commissions21 Oct 2019Dismissed
Randhir Kumar Vs Chairman And Managing Director And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0055
Tribunals and Commissions18 Oct 2019
Sunil Gupta Vs National Technical Research Organization
Central Administrative Tribunal · (2019) 10 CAT CK 0803
CCS (CCA) Rules, 1965-Rule 14CCS (Leave) Rules, 1972-Rule 25CCS (Conduct) Rules, 1964-Rule 3(1), 3(1)(i), 3(1)(iii)
Tribunals and Commissions18 Oct 2019
Prabhat Suman Sehgal Vs Commissioner/ North Delhi, Municipal Corporation & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0797
IPC-Sections 420, 466, 468, 471Constitution of India-Article 311, 226, 227CCS(CCA) Rules, 1965-Rule 7 of Rule 14
Tribunals and Commissions18 Oct 2019
Ex.Sub. Major Ashok Kumar Verma Vs Ministry Of Defence
Central Administrative Tribunal · (2019) 10 CAT CK 0795
Tribunals and Commissions18 Oct 2019
Shri Vinod Kumar Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0794
DDA Conduct, Disciplinary and Appeal Regulations, 1999-Rule 4.1 (i) (ii) and (iii)
Tribunals and Commissions18 Oct 2019Dismissed
Vinod Kumar Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0057
D.D.A. Conduct, Disciplinary And Appeal Regulations, 1999 — Rule 4.1(i)(ii), 4.1(i)(iii)
Tribunals and Commissions18 Oct 2019Dismissed
Sunil Gupta Vs National Technical Research Organization
Central Administrative Tribunal · (2019) 10 CAT CK 0056
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Leave) Rules, 1972 — Rule 25Central Civil Services (Conduct) Rules, 1964 — Rule 3(1), 3(1)(i), 3(1)(iii)
Tribunals and Commissions18 Oct 2019Dismissed
Prabhat Suman Sehgal Vs Commissioner/ North Delhi And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0054
Indian Penal Code, 1860 — Section 420, 466, 468, 471Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(7)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions18 Oct 2019Dismissed
Ex.Sub. Major Ashok Kumar Verma Vs Ministry Of Defence
Central Administrative Tribunal · (2019) 10 CAT CK 0053
Tribunals and Commissions17 Oct 2019
Dr. M. L. Mishra Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0787
Tribunals and Commissions17 Oct 2019Disposed Of
Dr. M. L. Mishra Vs Kendriya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0058
Tribunals and Commissions16 Oct 2019
Anuradha Mookerjee Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0766
CCS (Conduct) Rules, 1964-Rules 3(1)(i), 3(1)(ii), 3(1)(iii)