CourtKutchehry.com

COURT ARCHIVE

Central Administrative Tribunal judgments

11,267 judgments · page 405 of 564

Tribunals and Commissions27 Aug 2019Dismissed

Nirmal Singh Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0059

Prevention Of Corruption (PC) Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 378(3)Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12, 25B, 148(2)
Read judgment
Tribunals and Commissions22 Aug 2019Dismissed

Dinesh Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 08 CAT CK 0051

Enemy Property Act, 1968 — Section 7(3)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11(i), 11(ii), 11(iii), 11(iv), 11(v), 11(vi), 11(vii), 11(viii), 11(ix), 14, 14(2), 14(3), 14(4), 15(3), 15(4), 20
Read judgment
Tribunals and Commissions22 Aug 2019Dismissed

VB Mehta Vs AIIMS And Anr

Central Administrative Tribunal · (2019) 08 CAT CK 0047

Central Civil Services (Pension) Rules, 1972 — Rule 26
Read judgment
Tribunals and Commissions22 Aug 2019Dismissed

Shantanu Basu Vs Union Of India And Anr

Central Administrative Tribunal · (2019) 08 CAT CK 0042

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11, 11(vii), 11(viii), 11(ix), 14, 15(4)Central Civil Services (Pension) Rules, 1972 — Rule 40Constitution Of India, 1950 — Article 226, 309
Read judgment