Tribunals and Commissions16 Apr 2019Allowed
Subhash Chander Vs Commissioner (North DMC) And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0103
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 421 of 564
Tribunals and Commissions16 Apr 2019Dismissed
Ravinder Kumar Yadav Vs Commissioner Of Police & Ors through
Central Administrative Tribunal · (2019) 04 CAT CK 0019
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions16 Apr 2019Dismissed
Momraj Singh Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0017
Tribunals and Commissions16 Apr 2019Dismissed
Dinesh Kumar Singh Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 14
Tribunals and Commissions16 Apr 2019Dismissed
Rajeev Kumar Jain Vs Union Of India: Through
Central Administrative Tribunal · (2019) 04 CAT CK 0008
Constitution Of India, 1950 — Article 14
Tribunals and Commissions16 Apr 2019Dismissed
D. Shanthi Sankar Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0003
Constitution Of India, 1950 — Article 14
Tribunals and Commissions15 Apr 2019
Samar Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0369
Constitution of India-Articles 14, 19, 21
Tribunals and Commissions15 Apr 2019
Hari Om P. Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0368
CCS (RP) Rules, 2008
Tribunals and Commissions15 Apr 2019
Sujit Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0367
Tribunals and Commissions15 Apr 2019
Dal Chand Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0366
Constitution of India-Article 226CPC-Section 114, Order 47 Rule 1, 47
Tribunals and Commissions15 Apr 2019
Swati Bajpai Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0358
Tribunals and Commissions15 Apr 2019
Praveen Kumar Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0357
Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1
Tribunals and Commissions15 Apr 2019Dismissed
Praveen Kumar Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0102
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions15 Apr 2019Dismissed
Praveen Kumar Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 04 CAT CK 0018
Code Of Civil Procedure, 1908 — Section 22(3)(f), 114, Order 47 Rule 1Administrative Tribunals Act, 1985 — Section 22 (3) (f)
Tribunals and Commissions15 Apr 2019Disposed Off
Poonam Patwal @ Poonam Nayal Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 04 CAT CK 0015
Maternity Benefit (Amendment) Act, 2017 — Section 4(1)
Tribunals and Commissions15 Apr 2019Allowed
Samar Singh Vs Union Of India: Through
Central Administrative Tribunal · (2019) 04 CAT CK 0014
Constitution Of India, 1950 — Article 14, 19, 21Central Civil Services (Leave) Rules, 1972 — Rule 39(3)
Tribunals and Commissions15 Apr 2019Dismissed
Sujit Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0010
Tribunals and Commissions15 Apr 2019Disposed Off
Hari Om P. Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0007
Tribunals and Commissions15 Apr 2019Dismissed
Dal Chand Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0005
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions12 Apr 2019
Ravendra Mohal Dayal Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0371
Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), Rule 7