Tribunals and Commissions09 Apr 2019Dismissed
Neelam Dhar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0094
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 423 of 564
Tribunals and Commissions09 Apr 2019Dismissed
Vikas Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 04 CAT CK 0093
Tribunals and Commissions09 Apr 2019Dismissed
Payamber Raza Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0090
Tribunals and Commissions09 Apr 2019Dismissed
Shashi Mohan Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0085
Tribunals and Commissions09 Apr 2019Dismissed
Ravi Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0084
Tribunals and Commissions09 Apr 2019Dismissed
Namonarayan Meena Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0083
Tribunals and Commissions09 Apr 2019Dismissed
Yash Pal Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0082
Constitution Of India, 1950 — Article 311(2)(b)
Tribunals and Commissions09 Apr 2019Dismissed
Ram Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0081
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions09 Apr 2019Dismissed
Jagmal Sharma Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0079
Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 120B, 406, 420Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions09 Apr 2019Disposed Off
Rakesh Kumar Nain And Ors Vs Delhi State Industrial & Infrastructure And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0077
Tribunals and Commissions09 Apr 2019Disposed Off
Gajender Sharma And Ors Vs Delhi State Industrial & Infrastructure
Central Administrative Tribunal · (2019) 04 CAT CK 0076
Tribunals and Commissions09 Apr 2019Dismissed
ASI Rishi Pal Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0075
Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3), 22(2)(3)(f), 22(3)(a), 22(3)(f), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions09 Apr 2019Dismissed
All India CPWD (MRM) Karamchari Sangathan (Regd) And Ors Vs Director General Of Works And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0074
Tribunals and Commissions08 Apr 2019Dismissed
Prem Singh Vs Union Of India Through
Central Administrative Tribunal · (2019) 04 CAT CK 0092
Tribunals and Commissions08 Apr 2019Dismissed
Jitender Kumar Vs Union Of India Through
Central Administrative Tribunal · (2019) 04 CAT CK 0086
Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(2)(3)(f), 22(3)(a), 22(3)(f), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions05 Apr 2019Dismissed
Dinesh Kumar Gurjar Vs Union Of India Through
Central Administrative Tribunal · (2019) 04 CAT CK 0091
Constitution Of India, 1950 — Article 226
Tribunals and Commissions05 Apr 2019Parly Allowed
S.K. Shrivastava Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0089
Tribunals and Commissions04 Apr 2019Allowed
Manorma Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0096
Tribunals and Commissions04 Apr 2019Dismissed
Yogender Singh And Ors Vs Union Of India & Others
Central Administrative Tribunal · (2019) 04 CAT CK 0080
Tribunals and Commissions04 Apr 2019Disposed Off
Devendra Kumar And Ors Vs Union Of India Through
Central Administrative Tribunal · (2019) 04 CAT CK 0078