Tribunals and Commissions18 Mar 2019Disposed Off
Natthi Lal Vs The Secretary Govt. Of India And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0121
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 427 of 564
Tribunals and Commissions15 Mar 2019Dismissed
Harish Chandra Sharma Vs Govt. Of N.C.T. Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0129
Tribunals and Commissions15 Mar 2019Disposed Off
Rajeev Kumar Mittal Vs Union Of India, Through The Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0120
Tribunals and Commissions15 Mar 2019Disposed Off
Nazneen Bano Vs Delhi Subordinate Services Selection Board ( DSSSB)
Central Administrative Tribunal · (2019) 03 CAT CK 0119
Administrative Tribunals Act, 1985 — Section 21(3)
Tribunals and Commissions15 Mar 2019Partly Allowed
General Manager Northern Railway Hospital Vs V. K. Walia
Central Administrative Tribunal · (2019) 03 CAT CK 0118
Tribunals and Commissions15 Mar 2019Dismissed
Ranjeet Singh Choudhary Vs Union Of India Through Its General Manager
Central Administrative Tribunal · (2019) 03 CAT CK 0116
Tribunals and Commissions15 Mar 2019Dismissed
Bhagat Ram Meena Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0115
Railway Servant (Discipline And Appeal) Rules, 1968 — Rule 9(12), 9(21)
Tribunals and Commissions15 Mar 2019Dismissed
Shivpal Singh Vs Central Bureau Of Investigation Through Its Director
Central Administrative Tribunal · (2019) 03 CAT CK 0114
Constitution Of India, 1950 — Article 226
Tribunals and Commissions15 Mar 2019Dismissed
Sanjay Mishra Vs Union Of India, Through Secretary Ministry Of Railways And Others
Central Administrative Tribunal · (2019) 03 CAT CK 0109
Constitution Of India, 1950 — Article 14, 21
Tribunals and Commissions15 Mar 2019Dismissed
Parshu Ram Prasad Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0105
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(ii)(iii)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions15 Mar 2019Dismissed
Mukesh Kumar Vs Govt. Of NCTD Through
Central Administrative Tribunal · (2019) 03 CAT CK 0104
Delhi Police Act, 1978 — Section 21Central Civil Services (Conduct) Rules, 1964 — Rule 3Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions15 Mar 2019Dismissed
Anil Kumar Awasthi Vs Union Of India
Central Administrative Tribunal · (2019) 03 CAT CK 0102
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Railway Servant (Discipline And Appeal) Rules 1968 — Rule 18Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions15 Mar 2019Dismissed
Ravi Raj Vs Union Of India, Through Its Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0100
Tribunals and Commissions15 Mar 2019Dismissed
Dinesh Kumar Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 03 CAT CK 0099
Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 11, 12, 15
Tribunals and Commissions15 Mar 2019Dismissed
Ramesh Vs Govt. Of NCT Of Delhi Through Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0096
Tribunals and Commissions14 Mar 2019Disposed Off
Harish Kumar Vs Delhi Subordinate Services Selection Board (DSSSB) And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0117
Tribunals and Commissions14 Mar 2019
Himanshu Dabas Vs Govt. Of NCT Of Delhi Through Its Chief Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0113
Right Of Children To Free And Compulsory Education Act, 2009 — Section 23(2)
Tribunals and Commissions14 Mar 2019Disposed Off
Jagdish Chander Kapoor Vs Union Of India Through Secretary (r) And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0111
Tribunals and Commissions14 Mar 2019Dismissed
Kunal Nogia Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0110
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Constitution Of India, 1950 — Article 14
Tribunals and Commissions14 Mar 2019Dismissed
Radhey Shyam Boyal Vs The Union Of India Service Through Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0101
Central Civil Services (Leave) Rules, 1972 — Rule 12, 12(2)Constitution Of India, 1950 — Article 311(2)