Tribunals and Commissions07 Mar 2019Dismissed
Kashinath Hosalli Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0183
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 430 of 564
Tribunals and Commissions07 Mar 2019Dismissed
Shrimanth M. Kobal Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0182
Tribunals and Commissions07 Mar 2019Dismissed
Dhananjay Keshavrao Sable Vs Union Of India Ministry Of Health & Family Welfare
Central Administrative Tribunal · (2019) 03 CAT CK 0075
Tribunals and Commissions07 Mar 2019Dismissed
Dinesh Kumar Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0073
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)Constitution Of India, 1950 — Article 226
Tribunals and Commissions07 Mar 2019Disposed Off
R.K. Mamgaain Vs Union Of India Through The Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0065
Constitution Of India, 1950 — Article 32
Tribunals and Commissions07 Mar 2019Dismissed
Mukesh Kumar Gupta Vs Union Of India Through Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0064
Tribunals and Commissions07 Mar 2019Disposed Off
Ram Dhari Vs Chairman-Cum-Managing Director
Central Administrative Tribunal · (2019) 03 CAT CK 0063
Tribunals and Commissions07 Mar 2019Dismissed
Bharat Bhushan Vs Union Of India Through Secretary (Revenue)
Central Administrative Tribunal · (2019) 03 CAT CK 0062
Customs And Central Excise Duties Drawback Rules, 1995 — Rule 15Central Civil Services (Conduct) Rules, 1964 — Rule 3(i), 3(ii), 3(iii)
Tribunals and Commissions07 Mar 2019Allowed
Ajit Singh, Constable Vs Govt. Of NCT Of Delhi And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0060
Tribunals and Commissions07 Mar 2019Disposed Off
Ashutosh Ranjan Vs UOI & Ors. Through Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0059
Tribunals and Commissions07 Mar 2019Dismissed
J.G. Wilson, S/o Sri J.V. George Vs Union Of India Represented By Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0056
Tribunals and Commissions07 Mar 2019Disposed Off
Avneet Chaudhary Vs Govt. Of NCT Through Its Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0052
Tribunals and Commissions07 Mar 2019Disposed Off
Ashutosh Ranjan Vs Govt. Of India, Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0048
Tribunals and Commissions07 Mar 2019Dismissed
Sajjan Singh Vs Govt. Of NCT Of Delhi Through Commissioner Of Police
Central Administrative Tribunal · (2019) 03 CAT CK 0046
Tribunals and Commissions07 Mar 2019Dismissed
Mahesh Chander Singh Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0045
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16Railway Servant Conduct Rules 1965 — Rule 3.1(i)(ii)(iii)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions06 Mar 2019Dismissed
Soni, D/o Sh. Rajbir Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2019) 03 CAT CK 0076
Tribunals and Commissions06 Mar 2019Dismissed
Desh Raj Singh Tomer Vs Govt. Of NCT Of Delhi Through The Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0072
Tribunals and Commissions06 Mar 2019Dismissed
Neha Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 03 CAT CK 0071
Tribunals and Commissions06 Mar 2019Disposed Off
S.K. Sajwan, Group Vs Bimal Kumar Roy And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0070
Tribunals and Commissions06 Mar 2019Disposed Off
Ram Kishor Vs Union Of India Through Secretary I
Central Administrative Tribunal · (2019) 03 CAT CK 0068