COURT ARCHIVE

Central Administrative Tribunal judgments

11,191 judgments · page 102 of 560

Tribunals and Commissions09 Apr 2024Disposed Of

Arun Kumar, Group C & Others Vs Municipal Corporation Of Delhi Through Its Commissioner Dr. S.P.Mukherjee Civil Centre, JLN Marg, New Delhi-110002

Central Administrative Tribunal · (2024) 04 CAT CK 0019

Administrative Tribunals Act, 1985 — Section 19Delhi Municipal Corporation Act, 1957 — Section 330A, 331A, 332, 332A, 333A, 334, 334A, 335A, 336A, 337A, 338A, 339A, 340A, 341A, 342A, 343A, 344A, 345A, 346A, 347A, 348A, 349ACentral Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions02 Apr 2024

Mukesh Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 04 CAT CK 3588

Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 14, 16Industrial Disputes Act-Section 25-F
Tribunals and Commissions01 Apr 2024

Vineetha P.R Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 04 CAT CK 3590

Department of Posts (Postman and Mail Guard) Recruitment Rules, 2010Department of Posts (Postman and Mail Guards) Recruitment (Amendment) Rules 2012Department of Posts (Postmen/Mail Guards/Head Mail Guards) Recruitment Rules 2010