COURT ARCHIVE

Central Administrative Tribunal judgments

11,191 judgments · page 103 of 560

Tribunals and Commissions28 Mar 2024

Surya S Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 03 CAT CK 3380

Department of Posts (Inspector Posts) Recruitment Rules, 2013Department of Posts (Inspector Posts) Recruitment Rules, 2019
Tribunals and Commissions25 Mar 2024

T. Ramachandran Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 03 CAT CK 3403

Railway Servants (Revised Pay) Rules, 2008-Rules 10 and 13; second proviso to Rule 10Railway Services (Pension) Rules, 1993-Rule 49