Tribunals and Commissions12 Apr 2024
Umesh Chandra Patnaik Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3570
RTI Act 2005CCS (Pension) Rules, 1972
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 101 of 560
Tribunals and Commissions12 Apr 2024Allowed
Umesh Chandra Patnaik, (Dead Deleted) Vs Union Of India, Represented Through The Director General Of Posts, Dak Bhawan, Sansad Marg, New Delhi - 110001 & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0027
Tribunals and Commissions12 Apr 2024Disposed Of
Khurshid Ahmad Khan Vs Union Territory Of Jammu And Kashmir Through Commissioner Secretary GAD, Government Of J&K, Civil Secretariat Srinagar/Jammu. PIN: 190001 & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0025
Tribunals and Commissions10 Apr 2024
Tapan Kumar Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3572
Constitution of India-Article 14
Tribunals and Commissions10 Apr 2024
Upendra Kumar Rai & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3573
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Apr 2024
Man Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3574
Tribunals and Commissions10 Apr 2024
Subrat Kumar Nayak Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3575
Code of Criminal Procedure (Cr.PC) 1973-Section 197Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 19Administrative Tribunals Act 1985-Section 14, 19
Tribunals and Commissions10 Apr 2024
Ashok Kumar Vs Rajesh Sharma & Anr.
Central Administrative Tribunal · (2024) 04 CAT CK 3576
Tribunals and Commissions10 Apr 2024Dismissed
Khwaja Baksh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3577
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15(1)
Tribunals and Commissions10 Apr 2024
Dr. Sunil Kumar Dogra & Ors. Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3578
Tribunals and Commissions10 Apr 2024Disposed Of
Dr. Sunil Kumar Dogra (V.A.S Ramgarh) & Others Vs UT Of J&K & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0024
Tribunals and Commissions10 Apr 2024Allowed
Tapan Kumar Pal Vs Union Of India Represented Through Its Secretary, Government Of India, Ministry Of Home Affairs, North Block, New Delhi - 110001. And Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 0022
Constitution Of India, 1950 — Article 14
Tribunals and Commissions10 Apr 2024Dismissed
Subrat Kumar Nayak Vs Union Of India, Represented Through Its Deputy Secretary, Ministry Of Finance, Dept. Of Expenditure, North Block, New Delhi-11001 &Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 0021
Code Of Criminal Procedure, 1973 — Section 197Administrative Tribunals Act, 1985 — Section 19Administrative Tribunals Act, 1985 — Section 14
Tribunals and Commissions10 Apr 2024Dismissed
Man Singh Vs Union Of India And Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 0018
Tribunals and Commissions10 Apr 2024Allowed
Upendra Kumar Rai & Others Vs Union Of India Through General Manager, Head Quarter, North Eastern Railway, Gorakhpur & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0015
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions10 Apr 2024Allowed
Upendra Kumar Rai & Others Vs Union of India through General Manager, Head Quarter, North Eastern Railway, Gorakhpur & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0011
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 Apr 2024
Rajendra Prasad Bhatt & Ors. Vs Union Of India Through General Manager, North Eastern Railway, Allahabad & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3579
Constitution of India-Articles 14, 16
Tribunals and Commissions09 Apr 2024
Shri Sihor Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3580
Administrative Tribunals Act, 1985-Section 19Railway Pension Servant Rule-Rule 8, Para-15 (4) Sub-Cause (b) of Clause (1) & (ii)Pension Act, 1871 (23 of 1871)
Tribunals and Commissions09 Apr 2024
Qaiser Javed Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3581
Tribunals and Commissions09 Apr 2024
Mrs. Parminder Kaur Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3582