Tribunals and CommissionsDivision Bench(2024) 04 CAT CK 3585

Digvijay Nath Dubey vs Union Of India & Ors.

Central Administrative Tribunal · Decided on 5 April 2024

HON’BLE JUDGES
Om Prakash VII, Member (J) · Mohan Pyare, Member (A)
CASE NUMBER
Original Application No. 234 of 2024

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Judgment

7 paragraphs · 91 words

O R D E R

Delivered by: Hon’ble Mr. Justice Om Prakash VII, Member(J)

Shri Anand Kumar, learned counsel for the applicant and Shri Chakrapani Vatsyayan, learned counsel for the respondents are present.

2.

Learned counsel for the applicant submits that Original Application be dismissed as withdrawn.

3.

Learned counsel for the respondents did not oppose the prayer made by the learned counsel for the applicant.

4.

Considering the submissions of learned counsel for the applicant, O.A no. 234/2024 is dismissed as withdrawn.

5.

All associated MAs also stand disposed of.